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Madhya Pradesh High Court judgments, 2011

1,125 judgments · page 57 of 57

High Courts04 Jan 2011Allowed

Shanti Bai and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2011) 1 MPJR 152 : (2011) 2 MPLJ 307

Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(5), 2, 6, 8(1)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 4
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High Courts04 Jan 2011Allowed

Kamlabai Vs State of M.P. and Others

Madhya Pradesh High Court · (2011) ILR (MP) 921 : (2011) 2 MPLJ 399

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Land Revenue Code, 1959 — Section 11, 17, 17(2)
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High Courts03 Jan 2011Dismissed

R.K. Singh Vs State of M.P.

Madhya Pradesh High Court · (2011) 2 JLJ 57

Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 14Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
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