High Courts11 Jan 2011Allowed
Manish Vs Sanjay and another
Madhya Pradesh High Court · (2011) ACJ 2272 : (2011) 4 TAC 610
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2011
1,125 judgments · page 56 of 57
High Courts11 Jan 2011
National Insurance Co. Ltd. Vs Ramkalibai and Others
Madhya Pradesh High Court · (2012) ACJ 1319
Constitution of India, 1950 — Article 142
High Courts10 Jan 2011
Dammu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 01 MP CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 354, 451, 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts10 Jan 2011Dismissed
Sablu Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 128 FLR 1121
Constitution of India, 1950 — Article 226
High Courts07 Jan 2011
Smt. Kala Bai Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) ILR (MP) 575 : (2011) 1 MPHT 408 : (2011) 1 MPLJ 547
Constitution of India, 1950 — Article 311(1)Government of India Act, 1919 — Section 96B(1)Government of India Act, 1935 — Section 240
High Courts07 Jan 2011Allowed
Sunil Datta, Umesh Datta alias Ballan alias Ramesh Datta and Sanjay alias Satyendra Datta Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 01 MP CK 0067
Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Jan 2011Dismissed
State of M.P. Vs N.C. Jain
Madhya Pradesh High Court · (2011) ILR (MP) 1441 : (2011) 2 JLJ 71 : (2011) 4 MPHT 479 : (2011) 2 MPLJ 178
High Courts06 Jan 2011Allowed
Jaipal Singh Vs Mahendra Singh Yadav and Others
Madhya Pradesh High Court · (2011) 1 MPJR 145
Madhya Pradesh Municipalities (Election petition) Rules, 1962 — Rule 10Madhya Pradesh Municipalities Act, 1961 — Section 20
High Courts06 Jan 2011Dismissed
Ram Lal Mehra Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 01 MP CK 0092
High Courts06 Jan 2011Allowed
Keshar Bai and Others Vs Afsar Ali and Others
Madhya Pradesh High Court · (2011) ACJ 2023 : (2012) 1 TAC 323
Motor Vehicles Act, 1988 — Section 149, 173
High Courts06 Jan 2011Allowed
Dilip Takhtani Vs State
Madhya Pradesh High Court · (2011) CriLJ 2025 : (2011) ILR (MP) 1082 : (2011) 2 MPHT 264 : (2012) 1 RCR(Civil) 227 : (2012) 1 RCR(Civil) 228 : (2012) 1 RCR(Criminal) 69 : (2012) 1 RCR(Criminal) 69
Evidence Act, 1872 — Section 145, 3Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts06 Jan 2011
Radhyshyam Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 01 MP CK 0054
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts06 Jan 2011
Sujan Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 01 MP CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 374Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10), 3(1)(11)
High Courts06 Jan 2011Dismissed
Ku. Asha Vs Abbu Shahna @ Baleshtar and Others
Madhya Pradesh High Court · (2011) 01 MP CK 0015
Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 304, 337, 338
High Courts05 Jan 2011
Sher Khan Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 01 MP CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 325
High Courts05 Jan 2011Allowed
Ramesh Chandra Shrivastava (Dr.) and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 2 MPLJ 333
Constitution of India, 1950 — Article 226
High Courts04 Jan 2011Dismissed
Yogesh Malviya Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2011) 01 MP CK 0098
High Courts04 Jan 2011Dismissed
Shanti Tiwari Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 1657
High Courts04 Jan 2011
Aman Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 1 MPJR 242
High Courts04 Jan 2011
Lakhan Giri and Others Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 808 : (2011) 3 MPHT 137 : (2011) 1 MPJR 247
Criminal Procedure Code, 1973 (CrPC) — Section 482Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 353