High Courts09 Jul 2011
Purushottamdas Sewani and Another Vs Laxmilal Dhing
Madhya Pradesh High Court · (2012) 1 RCR(Rent) 530
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(a)(b), 12(1)(b)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2011
1,125 judgments · page 31 of 57
High Courts08 Jul 2011
Ramswaroop Mongaria Vs Presiding Officer, Labour Court and Another
Madhya Pradesh High Court · (2011) ILR (MP) 2159
High Courts08 Jul 2011Dismissed
Asif Saied Vs Smt. S.M. Unnissan Rana and Others
Madhya Pradesh High Court · (2012) 1 DMC 470 : (2011) ILR (MP) 2233 : (2011) 3 MPJR 129 : (2012) 1 MPLJ 134
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127(1), 397, 401
High Courts08 Jul 2011
Hakam Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 2237
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts08 Jul 2011Dismissed
Commissioner of Income Tax-1, Indore Vs Shri Gujrati Samaj (Regd.), Indore
Madhya Pradesh High Court · (2013) 257 CTR 397 : (2011) ILR (MP) 2916 : (2012) 349 ITR 559
Income Tax Act, 1961 — Section 11(1), 143(3), 260A, 32
High Courts08 Jul 2011Dismissed
Commissioner of Income Tax Vs Shri Gujrati Samaj
Madhya Pradesh High Court · (2012) 204 TAXMAN 151
Income Tax Act, 1961 — Section 11(1)(a), 143(3), 260A, 32
High Courts07 Jul 2011Dismissed
Smt. Ramvati Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 5 MPHT 105
Constitution of India, 1950 — Article 226Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 13, 13(2), 17, 17(1), 17(4)
High Courts07 Jul 2011Dismissed
Oriental Fire and General Insurance Co. Ltd. Vs Saifuddin and Another
Madhya Pradesh High Court · (2011) ILR (MP) 2811 : (2011) 4 MPHT 270 : (2011) 3 MPJR 148
Contract Act, 1872 — Section 124, 125Limitation (Amendment) Act, 1872 — Article 113, 43, 83Limitation Act, 1963 — Article 27
High Courts07 Jul 2011Dismissed
State of M.P. Vs Ramcharan and Others
Madhya Pradesh High Court · (2011) ILR (MP) 2468 : (2011) 3 MPJR 100
Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 10, 11(5), 4(1), 46, 5
High Courts07 Jul 2011
Dilip and Others Vs State of M.P. and Others etc. etc.
Madhya Pradesh High Court · (2011) ILR (MP) 2085 : (2011) 4 MPHT 140 : (2012) 1 MPLJ 137
Criminal Procedure Code, 1973 (CrPC) — Section 360, 451, 457Madhya Pradesh Excise Act, 1915 — Section 58Wild Life (Protection) Act, 1972 — Section 39, 39(1), 50, 50(4), 51(2)
High Courts07 Jul 2011Dismissed
Mohd. Latif Mansuri Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2011) 07 MP CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 200
High Courts07 Jul 2011Allowed
Kailash Chandra Vs Commercial Tax Officer-Cum-Additional Tehsildar and others
Madhya Pradesh High Court · (2011) 4 MPHT 315 : (2011) 4 MPJR 80 : (2011) 4 MPLJ 111 : (2011) 46 VST 484
Companies Act, 1956 — Section 5Income Tax Act, 1961 — Section 41(2)Madhya Pradesh Commercial Tax Act, 1994 — Section 2, 22, 23, 24A, 26
High Courts07 Jul 2011Dismissed
Shivanand Shukla Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 07 MP CK 0046
High Courts07 Jul 2011Allowed
V.K. Jain and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 800
Criminal Procedure Code, 1973 (CrPC) — Section 169, 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 12(1)(c)
High Courts06 Jul 2011Allowed
Ashok Kumar Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 2532
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts06 Jul 2011
Shailendra Kumar Motwani Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) ILR (MP) 2153
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 457Motor Vehicles Act, 1988 — Section 207, 207(1)
High Courts05 Jul 2011Allowed
Jagdish Prasad Vs M.P. State Electricity Board
Madhya Pradesh High Court · (2012) 1 MPHT 328
High Courts05 Jul 2011Allowed
Chandra Pal Singh Vs Ashok Leyland Ltd.
Madhya Pradesh High Court · (2012) ILR (MP) 302
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Jul 2011Dismissed
Kedar Singh Baghel Vs M.P. Purva Kshetra Vidyut Vitaran Company Limited, Jabalpur and others
Madhya Pradesh High Court · (2011) 130 FLR 932 : (2011) LLR 1185
High Courts05 Jul 2011Allowed
Dharmvir Singh and Another Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2011) 3 JLJ 95
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3Banking Regulation Act, 1949 — Section 5Companies Act, 1956 — Section 58A, 642