High Courts19 Jan 2010Dismissed

Umesh Kumar Sharma Vs Rajaram Jat and Another

Madhya Pradesh High Court · AIR 2010 MP 158 : (2010) ILR (MP) 1290 : (2010) 2 MPLJ 104

Constitution of India, 1950 — Article 227, 23Copyright Act, 1957 — Section 18Stamp Act, 1899 — Section 13, 14, 2, 31, 32
High Courts19 Jan 2010Dismissed

Guljarilal Jain Vs Ravikant Shirke

Madhya Pradesh High Court · (2010) 1 MPLJ 580

Constitution of India, 1950 — Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)Registration Act, 1908 — Section 17, 17(1)(b), 2
High Courts18 Jan 2010Allowed

Lakhanlal Rawat Vs Union of India (UOI)

Madhya Pradesh High Court · (2010) ILR (MP) 699 : (2010) 2 MPHT 14 : (2010) 2 MPLJ 426

Civil Procedure Code, 1908 (CPC) — Section 115Companies Act, 1913 — Section 186Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7, 9
High Courts18 Jan 2010Dismissed

Gopal Das Renwal Vs Smt. Deepika Jain

Madhya Pradesh High Court · (2010) ILR (MP) 1072 : (2010) 2 MPHT 158 : (2010) 1 MPLJ 594

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1(3), Order 16 Rule 1(1), Order 16 Rule 1(2), Order 16 Rule 1(3), Order 19 Rule 2Constitution of India, 1950 — Article 227
High Courts18 Jan 2010

Anjali Shukla (Smt.) Vs Sunil Kumar Shukla

Madhya Pradesh High Court · (2010) ILR (MP) 515 : (2010) 1 MPHT 429 : (2010) 2 MPJR 39 : (2011) 2 RCR(Civil) 396

Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 13, 19
High Courts15 Jan 2010Dismissed

Sunil Saxena Vs State of M.P.

Madhya Pradesh High Court · (2011) ILR (MP) 816

Criminal Procedure Code, 1973 (CrPC) — Section 437(6), 439Penal Code, 1860 (IPC) — Section 34, 409, 420, 467, 468