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Madhya Pradesh High Court judgments, 2010

974 judgments · page 45 of 49

High Courts28 Jan 2010Dismissed

Sukh Lal Kushwaha Vs Ganesh Singh

Madhya Pradesh High Court · (2010) 1 MPJR 180 : (2010) 2 MPLJ 194

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Conduct of Elections Rules, 1961 — Rule 94ARepresentation of the People Act, 1951 — Section 81, 81(1), 83
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High Courts27 Jan 2010

Harikant Vs State of M.P.

Madhya Pradesh High Court · (2010) 01 MP CK 0047

Evidence Act, 1872 — Section 157, 32Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 34
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High Courts27 Jan 2010Allowed

Bhawar Singh Vs State of M.P.

Madhya Pradesh High Court · (2010) ILR (MP) 2609

Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 107, 306
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High Courts27 Jan 2010

Bhagwandas Yadav Vs Rohit Tiwari

Madhya Pradesh High Court · (2010) 2 MPJR 60

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 8 Rule 5, 11, 115Constitution of India, 1950 — Article 136Evidence Act, 1872 — Section 114, 50, 58
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