High Courts24 Nov 2010Allowed
Amit Pande Vs M.P. Housing Board and Others
Madhya Pradesh High Court · (2011) 1 MPHT 368 : (2011) 2 MPLJ 237
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2010
974 judgments · page 4 of 49
High Courts24 Nov 2010Allowed
Awadh, Mudiya, Ramashray Yadav and Bahadur Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 11 MP CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts23 Nov 2010
Bablu Vs State of M.P.
Madhya Pradesh High Court · (2011) 1 MPJR 208
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12(1), 53Penal Code, 1860 (IPC) — Section 120B, 223, 242, 294, 376
High Courts23 Nov 2010
Babboo Lai @ Babu Lal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 2 MPHT 184
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8Penal Code, 1860 (IPC) — Section 307
High Courts23 Nov 2010Dismissed
Ramswaroop through L.Rs. Vs Jeetmal through L.Rs.
Madhya Pradesh High Court · (2011) 2 MPHT 211 : (2011) 2 MPLJ 440
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18, 144, 151, 152
High Courts23 Nov 2010Allowed
Bhagwan Das Swarnakar Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) ILR (MP) 434
Administrative Tribunals Act, 1985 — Section 19
High Courts23 Nov 2010Allowed
Chhaganlal Bhilala Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 11 MP CK 0054
Penal Code, 1860 (IPC) — Section 363, 366, 366A, 376
High Courts23 Nov 2010
Kinna @ Nurulhuda Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 11 MP CK 0050
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2B
High Courts23 Nov 2010Dismissed
Vijay Kumar Bajpayee Vs M.P. Urja Vikas Nigam Limited and Another
Madhya Pradesh High Court · (2011) 128 FLR 672 : (2011) 3 LLJ 250 : (2011) 4 MPHT 7 : (2010) 4 MPJR 361 : (2011) 1 MPLJ 410
Constitution of India, 1950 — Article 14Employees Service and Recruitment Rules, 1989 — Rule 2(7)Industrial Disputes Act, 1947 — Section 25(F)
High Courts23 Nov 2010Dismissed
Somat Ahirwar Vs State of Madhya Pradesh State of Madhya Pradesh Vs Sevaram, Munna and Devi Prasad Ahirwar
Madhya Pradesh High Court · (2011) ILR (MP) 535
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts23 Nov 2010Allowed
Halku Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 529
Penal Code, 1860 (IPC) — Section 302
High Courts23 Nov 2010
Rajesh Kumar Vs Premchand and Another
Madhya Pradesh High Court · (2011) ILR (MP) 1056 : (2011) 2 MPHT 200 : (2011) 2 MPLJ 410
Madhya Pradesh Municipalities Act, 1961 — Section 43, 56, 56(3)Madhya Pradesh Municipality (Election of Vice President) Rules, 1998 — Rule 10, 11, 14Madhya Pradesh Nagar Palika Adhiniyam, 1961 — Section 20, 20(3), 22, 22(1)
High Courts23 Nov 2010Dismissed
Oriental Bank of Commerce Vs Shripad Vishnu Pant Naik and Others
Madhya Pradesh High Court · (2011) ILR (MP) 1519 : (2011) 2 MPHT 196 : (2011) 2 MPLJ 433
Contract Act, 1872 — Section 171Penal Code, 1860 (IPC) — Section 120B, 420, 477APrevention of Corruption Act, 1988 — Section 13, 13(2)
High Courts23 Nov 2010Disposed Off
United India Insurance Company Ltd. Vs Ramlal and Others
Madhya Pradesh High Court · (2012) ACJ 1157 : (2011) ILR (MP) 1371
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Income Tax Act, 1961 — Section 194(3), 194(9), 194A, 197(1), 197(9)Income Tax Rules, 1962 — Rule 29C
High Courts23 Nov 2010
Narayanprasad Vs Jagdish and Others
Madhya Pradesh High Court · (2011) ILR (MP) 792 : (2011) 2 MPHT 67 : (2011) 2 MPLJ 116
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1976 — Section 7
High Courts22 Nov 2010
Deepak Construction Co. Ltd. Vs Rambabu and Others
Madhya Pradesh High Court · (2012) ACJ 1196 : (2011) 2 TAC 339
High Courts19 Nov 2010Allowed
Narayan Prasad Dehariya Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 130 FLR 1044
Discipline and Appeal Rules, 1955 — Rule 3
High Courts19 Nov 2010Allowed
Bramha Swaroop Saini Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 796 : (2011) 4 RCR(Criminal) 51
Madhya Pradesh Griha Nirman Mandal Adhiniyam, 1972 — Section 3Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19(1), 6, 6(1)
High Courts19 Nov 2010Dismissed
National Insurance Co. Ltd. Vs Satyanarayan and Others
Madhya Pradesh High Court · (2011) 2 TAC 55
Motor Vehicles Act, 1988 — Section 173(1)
High Courts19 Nov 2010Dismissed
M.S. Razawat and Others Vs State of M.P.
Madhya Pradesh High Court · AIR 2011 MP 100 : (2011) ILR (MP) 424
Boilers (Amendment) Act, 1960 — Section 6Boilers Act, 1923 — Section 10, 11, 12, 13, 14Boilers Regulations, 1950 — Regulation 4