High Courts13 Dec 2010Allowed
D.K. Nema Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 2 MPLJ 450
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2010
974 judgments · page 2 of 49
High Courts10 Dec 2010Allowed
P.L. Usrete Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 803
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482, 540Penal Code, 1860 (IPC) — Section 120B, 34, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts10 Dec 2010Allowed
Raj Kumar i Yadav Vs Indian Oil Corporation Ltd. and Others
Madhya Pradesh High Court · (2011) 1 MPLJ 692
High Courts09 Dec 2010
Bhuwan @ Bhawan Gautam Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 12 MP CK 0031
Penal Code, 1860 (IPC) — Section 302, 304(1), 304(2)
High Courts09 Dec 2010Dismissed
M.I. Khan (Dr.) and Others Vs M.P. State Electricity Board and Another
Madhya Pradesh High Court · (2011) ILR (MP) 868
Constitution of India, 1950 — Article 16, 309, 335Madhya Pradesh Public Service (Promotion) Rules, 2002 — Rule 7(5)
High Courts09 Dec 2010Dismissed
Prabhat alias Kallu Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 12 MP CK 0021
Arms Act, 1959 — Section 25(1), 27Criminal Procedure Code, 1973 (CrPC) — Section 157, 174, 57Evidence Act, 1872 — Section 27
High Courts08 Dec 2010Dismissed
Ajay Sharma Vs Union of India and Others
Madhya Pradesh High Court · (2011) 2 MPJR 404
High Courts08 Dec 2010
Aashirwad Foods and Beverages Vs Shri Arunendra Mohan Pathak and Others
Madhya Pradesh High Court · (2011) 1 JLJ 286 : (2011) 1 MPHT 305 : (2011) 1 MPJR 130 : (2011) 1 MPLJ 534
Arbitration Act, 1940 — Section 8(1)Arbitration and Conciliation Act, 1996 — Section 11, 14(1), 15, 2(1), 7Constitution of India, 1950 — Article 136
High Courts08 Dec 2010Dismissed
Azizuddin Qureshi Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 978 : (2011) 5 MPHT 71
Civil Procedure Code, 1908 (CPC) — Section 100, 9, 96Constitution of India, 1950 — Article 226Treasure Trove Act, 1878 — Section 4, 5
High Courts07 Dec 2010
Santosh Kumar Tiwari and Rambihari Gautam Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 12 MP CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 313Penal Code, 1860 (IPC) — Section 114, 302, 302(2), 304(2), 307
High Courts06 Dec 2010
Shri Pratap Raghavji Bhagwan Virajman Mandir Vs Krishna and Others
Madhya Pradesh High Court · (2011) ILR (MP) 1063 : (2011) 4 MPHT 308 : (2011) 2 RCR(Rent) 176
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 18, 18(3)
High Courts03 Dec 2010Dismissed
Ashwani Kumar Saxena Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 12 MP CK 0027
Arms Act, 1959 — Section 25, 27Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7(A)
High Courts03 Dec 2010
Tejnarayan Shukla Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) ILR (MP) 1104 : (2011) 1 JLJ 294 : (2011) 4 MPHT 181 : (2010) 4 MPJR 390
Arms Act, 1959 — Section 25, 27, 3(2)Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(2), 173(8), 439
High Courts02 Dec 2010Allowed
Arpita Bisen Vs M.P. Bhoj (Open) University and Another
Madhya Pradesh High Court · (2011) ILR (MP) 696 : (2011) 2 MPHT 258
High Courts02 Dec 2010Allowed
Arvind Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2010) 4 MPJR 387 : (2011) 1 RCR(Civil) 34
High Courts02 Dec 2010Allowed
Mangilal Baser and Others Vs The Jivajirao Sugar Co. Ltd. Mahavirprasad Agrawal Managing Director The jivajirao Sugar Co. Ltd. Vs State of M.P and Others
Madhya Pradesh High Court · (2010) 12 MP CK 0003
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 18 Rule 4, 11Companies Act, 1956 — Section 446Constitution of India, 1950 — Article 227
High Courts01 Dec 2010Dismissed
National Fertilizers Ltd. and Another Vs Rajvendra Singh Chauhan and Others
Madhya Pradesh High Court · (2011) ILR (MP) 1171 : (2011) 1 MPHT 256 : (2011) 1 MPJR 138 : (2011) 1 MPLJ 461
Constitution of India, 1950 — Article 227Madhya Pradesh Industrial Relations Act, 1960 — Section 28, 31, 31(3), 61, 62
High Courts01 Dec 2010Dismissed
Chamunda Standard Mills, Balgarh, Dewas Vs Ravindra
Madhya Pradesh High Court · (2011) ILR (MP) 1459
Contract Act, 1872 — Section 10, 23, 24Industrial Disputes Act, 1947 — Section 25(F), 25(FF)Madhya Pradesh Industrial Relations Act, 1960 — Section 108, 67, 77
High Courts01 Dec 2010
Hukum Singh and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 1 MPJR 245
High Courts30 Nov 2010Allowed
Sharad Kumar Tiwari Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2010) 11 MP CK 0055
Councils Act, 1956 — Section 25(2)