High Courts19 Nov 2010Allowed
Birla Ericsson Optical Limited and Others Vs Rameshwara Jute Mills Co. Limited and Others
Madhya Pradesh High Court · (2012) 171 CompCas 276
Companies Act, 1956 — Section 10F, 397, 398, 399, 402
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2010
974 judgments · page 5 of 49
High Courts19 Nov 2010
Raman Singh Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 259 : (2011) 4 MPHT 444
Evidence Act, 1872 — Section 113A, 32(1)Penal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts19 Nov 2010Dismissed
Mahesh Vs Smt. Vimla Shrivastavaaged and Others Smt. Vimla Shrivastavaaged and Others Vs Mahesh
Madhya Pradesh High Court · (2010) 11 MP CK 0056
Civil Procedure Code, 1908 (CPC) — Section 96Penal Code, 1860 (IPC) — Section 304A
High Courts19 Nov 2010Allowed
Shashi Raghuvanshi and others Vs Mehboob Khan and others
Madhya Pradesh High Court · (2011) ACJ 2291
Motor Vehicles Act, 1988 — Section 173
High Courts19 Nov 2010
Municipal Corporation Vs Madhu Pasreeja and Others
Madhya Pradesh High Court · (2011) ILR (MP) 859 : (2011) 1 MPLJ 513
Madhya Pradesh Board of Secondary Education Regulations, 1965 — Regulation 2, 2(12), 2(13), 2(14), 2(6)Madhya Pradesh Madhyamik Shiksha Adhiniyam, 1965 — Section 28(4), 3Madhya Pradesh Municipal Corporation Act, 1956 — Section 1(3), 2(1), 433, 58
High Courts18 Nov 2010Allowed
Shankarlal Verma Vs High Court of MP and Another
Madhya Pradesh High Court · (2010) 11 MP CK 0059
Constitution of India, 1950 — Article 226
High Courts18 Nov 2010
Vinod Kumar Dubey and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 11 MP CK 0052
Penal Code, 1860 (IPC) — Section 411, 460
High Courts18 Nov 2010
Sarman Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 11 MP CK 0051
Penal Code, 1860 (IPC) — Section 307, 392, 399, 402
High Courts18 Nov 2010Dismissed
O.P. Shukla Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 555 : (2011) 2 MPHT 15
Criminal Procedure Code, 1973 (CrPC) — Section 197Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 20Penal Code, 1860 (IPC) — Section 120B, 21, 409, 420, 468
High Courts18 Nov 2010Dismissed
Ramesh Kumar Vishwakarma Vs High Court of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 2103
High Courts16 Nov 2010Allowed
Rashtriya Manav Sangrahalaya Employees Association, Bhopal and another Vs Rashtriya Manav Sangrahalaya Samiti and others
Madhya Pradesh High Court · (2011) 131 FLR 490
High Courts16 Nov 2010Allowed
Indra Kumar Borban and Another Vs State of MP and Others
Madhya Pradesh High Court · (2010) 11 MP CK 0045
University Grants Commission Act, 1956 — Section 2
High Courts16 Nov 2010Dismissed
Prakash Bhattacharya and Others Vs Indian Institute of Tourism and Travel Management and Others
Madhya Pradesh High Court · (2011) 1 JLJ 337 : (2011) 1 MPHT 495 : (2011) 1 MPJR 316 : (2011) 1 MPLJ 436
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 18, 38Constitution of India, 1950 — Article 19(1)
High Courts16 Nov 2010Dismissed
Mohammad Siddique Khan @ Dhammumiya Vs Balakdas Bairagi and Others
Madhya Pradesh High Court · (2011) 2 MPHT 71 : (2011) 2 MPLJ 130
Constitution of India, 1950 — Article 227Stamp Act, 1899 — Article 23, 5, 2(10), 35Transfer of Property Act, 1882 — Section 54
High Courts16 Nov 2010
Ramkishun Kori Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) ILR (MP) 1277 : (2011) 1 MPHT 385
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts15 Nov 2010Allowed
Dushyant Kumar Vs Babu Khan and Others
Madhya Pradesh High Court · (2011) 4 TAC 603
Motor Vehicles Act, 1988 — Section 173
High Courts15 Nov 2010Allowed
Mushtaq Khan Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 128 FLR 1118
High Courts15 Nov 2010
Urmila Prasad Pandey, Anup Kumar Pandey and Smt. Shyama Bai Pandey Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) 11 MP CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts15 Nov 2010Allowed
Budhe Singh Vs Amman Khan and another
Madhya Pradesh High Court · (2011) ACJ 2600
Motor Vehicles Act, 1988 — Section 173
High Courts12 Nov 2010Dismissed
Lt. Col. (Retd.) Satyendra Kumar Dhoraliya Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2010) 11 MP CK 0032