High Courts29 Jan 2009Dismissed
Mohan Auto Supply Centre Vs Hindustan Petroleum Corporation Ltd. and Another
Madhya Pradesh High Court · (2009) ILR (MP) 1898 : (2009) 3 MPHT 465 : (2009) 2 MPJR 625 : (2009) 2 MPJR 407 : (2009) 2 MPLJ 625
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2009
847 judgments · page 40 of 43
High Courts29 Jan 2009Allowed
Kalpana Karatkar Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) 1 JLJ 14
Administrative Tribunals Act, 1985 — Section 19
High Courts28 Jan 2009Dismissed
Satish Vs Ramvati and others
Madhya Pradesh High Court · (2009) 2 MPLJ 666
Limitation Act, 1963 — Section 5
High Courts28 Jan 2009
Ankush Golecha and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2009) ILR (MP) 589 : (2009) 2 MPHT 470 : (2009) 1 MPJR 367
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4, 6Hindu Marriage Act, 1955 — Section 13B
High Courts28 Jan 2009Allowed
Saleem Mansoori and Others Vs Municipal Corporation and Others
Madhya Pradesh High Court · (2009) ILR (MP) 1935 : (2009) 2 MPHT 182 : (2009) 3 MPLJ 519
Madhya Pradesh Municipal Corporation Act, 1956 — Section 134(6), 141
High Courts27 Jan 2009
Orient Paper and Industries Ltd. and Another Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2009 MP 143
Constitution of India, 1950 — Article 14, 19, 262, 265, 299
High Courts27 Jan 2009Dismissed
Nathuram Vs Food Corporation of India and Another
Madhya Pradesh High Court · (2009) ILR (MP) 1658 : (2009) 3 MPHT 101 : (2009) 2 MPLJ 236 : (2009) 5 SLR 544
Constitution of India, 1950 — Article 14Food Corporations Act, 1964 — Section 45
High Courts27 Jan 2009Allowed
Usha (Smt.) and Others Vs Rajesh and Others
Madhya Pradesh High Court · (2011) ACJ 436 : (2009) ILR (MP) 1390 : (2009) 2 MPHT 540 : (2011) 2 TAC 505
Motor Vehicles Act, 1988 — Section 166, 173
High Courts23 Jan 2009
Wakf Imambara Imlipura Vs Smt. Khursheeda Bi and Others
Madhya Pradesh High Court · AIR 2009 MP 238 : (2009) ILR (MP) 2182 : (2009) 5 MPHT 271
Waqf Act, 1995 — Section 32, 33, 35, 40, 5
High Courts23 Jan 2009
Marble City Hospital and Research Centre (P) Ltd. Vs City Hospital and Research Centre (P) Ltd. and Others
Madhya Pradesh High Court · (2009) 2 JLJ 77 : (2009) 2 MPLJ 73
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Companies (Amendment) Act, 1999 — Section 22Companies Act, 1956 — Section 20(2)
High Courts23 Jan 2009Dismissed
Munna Vs State of M.P.
Madhya Pradesh High Court · (2009) 3 JLJ 303
Evidence Act, 1872 — Section 118, 119, 157Penal Code, 1860 (IPC) — Section 376, 450
High Courts23 Jan 2009Dismissed
National Insurance Co. Ltd. Vs Smt. Sindhu and Others
Madhya Pradesh High Court · (2009) ILR (MP) 1079 : (2009) 3 JLJ 323
Motor Vehicles Act, 1988 — Section 128, 166, 173
High Courts22 Jan 2009Allowed
Kamini and Others Vs K.P. Sharma and Others
Madhya Pradesh High Court · (2010) ACJ 2024
High Courts22 Jan 2009Dismissed
Asif Ansari and Others Vs Wakf Mahal Umrao Jehan and Another
Madhya Pradesh High Court · (2009) ILR (MP) 1319 : (2009) 2 MPHT 270 : (2009) 2 MPJR 36 : (2009) 4 MPLJ 61
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 123, 124Waqf Act, 1995 — Section 5, 54, 55, 83
High Courts22 Jan 2009
Managing Director, Century Textile Industries Ltd. and Others Vs Smt. Manju Gupta and Another
Madhya Pradesh High Court · AIR 2009 MP 124 : (2009) 2 MPHT 84 : (2009) 2 MPLJ 70
Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 14, 41
High Courts22 Jan 2009Dismissed
Manish Nema Vs Sandhya Nema
Madhya Pradesh High Court · AIR 2009 MP 108 : (2009) ILR (MP) 2057 : (2009) 2 MPHT 267
Civil Procedure Code, 1908 (CPC) — Section 151, 4Hindu Marriage Act, 1955 — Section 12, 27, 28
High Courts22 Jan 2009Allowed
Smt. Sujata Sarkar Vs Anil Kumar Duttani
Madhya Pradesh High Court · (2009) ILR (MP) 1374 : (2009) 2 MPHT 186 : (2009) 2 MPLJ 156
Evidence Act, 1872 — Section 114
High Courts22 Jan 2009Dismissed
Chandan Ramesh Chandra Choudhary and Others Vs State of M.P.
Madhya Pradesh High Court · (2010) CriLJ 73
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts21 Jan 2009Allowed
Vishal Singh Vs Shailendra Singh and Others
Madhya Pradesh High Court · (2010) ACJ 1293
Motor Vehicles Act, 1988 — Section 163A, 173Workmens Compensation Act, 1923 — Section 4
High Courts21 Jan 2009
Jagga @ Jagat Singh and Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2009) ILR (MP) 2643 : (2009) 2 JLJ 254 : (2009) 3 MPHT 519
Criminal Procedure Code, 1973 (CrPC) — Section 100, 340, 389, 438, 439