High Courts12 Feb 2009
Manoj Rajani and Others Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2009 MP 229 : (2009) ILR (MP) 2210 : (2009) 2 MPHT 292
Constitution of India, 1950 — Article 21, 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2009
847 judgments · page 38 of 43
High Courts12 Feb 2009Dismissed
Mangilal Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) ILR (MP) 1903 : (2009) 2 MPHT 357 : (2009) 1 MPLJ 647
Constitution of India, 1950 — Article 226, 243Q, 243R, 243U
High Courts12 Feb 2009Allowed
Shivcharan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) CriLJ 1291
Criminal Procedure Code, 1973 (CrPC) — Section 233, 313, 482
High Courts12 Feb 2009Dismissed
Shankarlal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2010) CriLJ 2512
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374(2)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 302
High Courts11 Feb 2009Dismissed
Sunil Kumar Mishra (Dr.) Vs State of M.P. and Others
Madhya Pradesh High Court · (2009) ILR (MP) 1675 : (2009) 2 MPHT 288
Constitution of India, 1950 — Article 226
High Courts11 Feb 2009Allowed
Siyabai Thakur (Smt.) Vs M.P. State Electricity Board and Others
Madhya Pradesh High Court · AIR 2009 MP 118 : (2009) ILR (MP) 1947 : (2009) 2 MPHT 308 : (2009) 3 MPLJ 670
Electricity Act, 2003 — Section 14, 15, 37, 42, 53
High Courts11 Feb 2009Dismissed
Rewalal Vs Smt. Urmila
Madhya Pradesh High Court · (2009) 2 DMC 612 : (2009) ILR (MP) 2111 : (2009) 2 MPLJ 378 : (2009) 3 RCR(Civil) 125 : (2009) 3 RCR(Criminal) 77
Constitution of India, 1950 — Article 15, 39Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401Family Courts Act, 1984 — Section 19
High Courts11 Feb 2009
Gulab Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2010) 3 MPJR 156
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 9
High Courts10 Feb 2009
State of M.P. and Others Vs M/s. Shukla Construction Company
Madhya Pradesh High Court · (2010) 1 MPJR 95
Arbitration Act, 1940 — Section 17, 30
High Courts10 Feb 2009Allowed
Ajay Kumar Vs Vijay Kumar and Another
Madhya Pradesh High Court · (2009) ILR (MP) 1493 : (2009) 4 MPHT 178 : (2011) 1 MPLJ 628
Criminal Procedure Code, 1973 (CrPC) — Section 200, 203, 204, 397, 401Penal Code, 1860 (IPC) — Section 420, 468
High Courts10 Feb 2009Dismissed
State of M.P. and others Vs Shukla Construction Company
Madhya Pradesh High Court · (2009) ILR (MP) 1717 : (2009) 3 MPLJ 197
Arbitration Act, 1940 — Section 17, 30
High Courts10 Feb 2009Allowed
Motilal Pandey Vs Kailash Pathak
Madhya Pradesh High Court · (2009) ILR (MP) 2601 : (2009) 3 MPHT 346 : (2009) 1 MPJR 287 : (2009) 4 MPLJ 10
Evidence Act, 1872 — Section 91, 92
High Courts10 Feb 2009Dismissed
State of M.P. and Others Vs Ram Kumar Pathak and Another
Madhya Pradesh High Court · (2009) 123 FLR 184 : (2009) ILR (MP) 2514 : (2010) 1 LLJ 469 : (2009) 3 MPLJ 408
Industrial Disputes Act, 1947 — Section 10Police Act, 1861 — Section 34(6)
High Courts10 Feb 2009Allowed
Babloo @ Rajendra Vs State of M.P.
Madhya Pradesh High Court · (2009) ILR (MP) 1780 : (2009) 1 JLJ 374 : (2009) 2 MPJR 107
Evidence Act, 1872 — Section 25, 26, 27, 9Penal Code, 1860 (IPC) — Section 201, 302, 364A, 365, 397
High Courts09 Feb 2009Dismissed
Wazir Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2009) CriLJ 2916 : (2010) 6 RCR(Criminal) 2783
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 105, 147, 149, 302, 304
High Courts09 Feb 2009Dismissed
Pawan Kumar Vs Mamta and Another
Madhya Pradesh High Court · (2010) 1 DMC 466 : (2009) 2 MPLJ 373 : (2009) 3 RCR(Civil) 70
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401Evidence Act, 1872 — Section 114, 35, 41, 45Penal Code, 1860 (IPC) — Section 376
High Courts09 Feb 2009
Jagdish Prasad Vs State of M.P. and Another
Madhya Pradesh High Court · (2009) CriLJ 1881 : (2009) 122 FLR 445 : (2009) 2 MPHT 459 : (2009) 2 MPJR 234 : (2009) 2 MPLJ 429 : (2010) 6 RCR(Criminal) 2762
Madhya Pradesh Land Revenue Code, 1959 — Section 124
High Courts06 Feb 2009Dismissed
M.P. Paschim Kshetra Vidyut Vitran Company Limited Vs Electricity Consumer Grievances Redressal Forum and Another
Madhya Pradesh High Court · AIR 2009 MP 200 : (2009) 2 JLJ 210 : (2009) 2 MPHT 324 : (2009) 3 MPLJ 351 : (2009) 1 MPLJ 565
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 24
High Courts06 Feb 2009Dismissed
Irshad Khan Vs Smt. Rani and Another
Madhya Pradesh High Court · (2009) ILR (MP) 31
Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401Family Courts Act, 1984 — Section 19, 3, 4
High Courts06 Feb 2009
Vikram Cement Vs Additional Commissioner of Commercial Tax and Another
Madhya Pradesh High Court · (2009) 26 VST 592
Commercial Tax Act — Section 29