COURT ARCHIVE

Madhya Pradesh High Court judgments, 2009

847 judgments · page 43 of 43

High Courts06 Jan 2009Dismissed

Rajendra Kumar and Others Vs Smt. Kasturi Bai and Others

Madhya Pradesh High Court · (2009) ILR (MP) 1067 : (2009) 2 MPHT 115 : (2009) 1 MPLJ 413

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(f), 13(1)

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High Courts06 Jan 2009Dismissed

Dr. Babulal Gupta Vs Anoop Padliya

Madhya Pradesh High Court · (2009) ILR (MP) 1367 : (2009) 3 MPHT 161 : (2009) 2 MPJR 277 : (2009) 1 MPLJ 559

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts06 Jan 2009

Sitaram Vs Cooperative Bhumi Vikas (Land Mortgage) Bank Ltd. and Others

Madhya Pradesh High Court · (2009) ILR (MP) 1707 : (2009) 2 MPJR 322

Madhya Pradesh Co-operative Societies Act, 1960 — Section 18, 18(2), 27, 64, 64(1)Madhya Pradesh Sahakari Bhumi Vikas Adhiniyam, 1966 — Section 19, 27

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High Courts05 Jan 2009Dismissed

Pramod Kumar Shukla Vs State of Madhya Pradesh and Another

Madhya Pradesh High Court · (2009) ILR (MP) 1200

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High Courts05 Jan 2009Dismissed

Rakesh Singare Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2009) ILR (MP) 1922 : (2009) 5 MPHT 207

Transfer of Property Act, 1882 — Section 105, 35

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High Courts05 Jan 2009Dismissed

Laxmi Sondhiya (Smt.) Vs Shiv Saran Sondhiya

Madhya Pradesh High Court · (2009) ILR (MP) 1055 : (2009) 5 MPHT 202

Hindu Marriage Act, 1955 — Section 13, 28

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High Courts05 Jan 2009

Ayaz Ahmad Khan and Others Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2009) ILR (MP) 1623 : (2009) 2 MPHT 245 : (2009) 3 MPLJ 547

Notaries Act, 1952 — Section 8

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