High Courts09 Jan 2008Dismissed
Jagram Manjhi Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 8 : (2008) 1 MPHT 390
Constitution of India, 1950 — Article 226, 254Indian Medical Council Act, 1956 — Section 20, 33
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2008
885 judgments · page 44 of 45
High Courts09 Jan 2008Dismissed
Ganesh Dutt Pandey Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2008) ILR (MP) 457 : (2008) 1 MPHT 282 : (2008) 2 MPLJ 124
Bank Karmachari Sewa (Niyojan, Nibandhan Tatha Unki Karya Stithi) Niyam, 1982 — Rule 72(1)
High Courts09 Jan 2008Dismissed
State of M.P. Vs Raghuveer Singh and Others
Madhya Pradesh High Court · (2008) CriLJ 2150
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts09 Jan 2008Allowed
Union of India and Others Vs C. Samuel
Madhya Pradesh High Court · (2008) ILR (MP) 1619 : (2008) 2 MPLJ 115
High Courts09 Jan 2008
Ajay Kumar Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 118 FLR 742 : (2008) ILR (MP) 746 : (2008) 2 MPLJ 541
High Courts08 Jan 2008Dismissed
Hassan Khan Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 742 : (2008) 2 MPLJ 569
High Courts08 Jan 2008
Raj Kunwar Bai and Others Vs Murlidhar and Another
Madhya Pradesh High Court · (2008) ILR (MP) 855 : (2008) 1 JLJ 443
Specific Relief Act, 1963 — Section 15(1)Transfer of Property Act, 1882 — Section 13, 43
High Courts08 Jan 2008
Nandkishore Vs Jagdish Chand and Others
Madhya Pradesh High Court · (2009) ACJ 2156
High Courts08 Jan 2008Dismissed
Smt. Hadiya Begum Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) CriLJ 2082 : (2008) ILR (MP) 452 : (2008) 2 MPLJ 644
Forest Act, 1927 — Section 33, 41, 52
High Courts08 Jan 2008
Fazilat Mohammad Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2008) ILR (MP) 7
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439, 44, 70Penal Code, 1860 (IPC) — Section 380, 457
High Courts08 Jan 2008Allowed
Manish, Assu @ Ashok and Bemumal Vs The State of Madhya Pradesh Sakeel Manshuri and Shadaab Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2008) 01 MP CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 107, 306
High Courts08 Jan 2008Dismissed
Commissioner of Income Tax Vs Krishi Upaj Mandi Samiti
Madhya Pradesh High Court · (2008) 215 CTR 54 : (2008) ILR (MP) 1735 : (2009) 308 ITR 380 : (2008) 3 MPHT 432 : (2008) 3 MPLJ 529
Income Tax Act, 1961 — Section 10, 11, 12, 12A, 12AA
High Courts08 Jan 2008Allowed
Annu @ Anil Vs State of M.P.
Madhya Pradesh High Court · (2008) 1 MPHT 286
Criminal Procedure Code, 1973 (CrPC) — Section 167, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts04 Jan 2008Dismissed
State of Madhya Pradesh and Others Vs Ramesh Chandra Bajpai
Madhya Pradesh High Court · (2008) ILR (MP) 1350
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts04 Jan 2008
Lakhan Vs State of M.P.
Madhya Pradesh High Court · (2008) CriLJ 1194 : (2008) ILR (MP) 18
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts03 Jan 2008Dismissed
Narmada Constructions Vs Western Coalfields Ltd.
Madhya Pradesh High Court · (2008) 4 ARBLR 246 : (2008) 3 MPLJ 356
Arbitration Act, 1940 — Section 39Arbitration and Conciliation Act, 1996 — Section 2, 20, 32, 34, 36
High Courts03 Jan 2008Allowed
Ashok Kumar Vajpayee Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2008) ILR (MP) 736 : (2008) 1 JLJ 385 : (2008) 1 MPJR 335 : (2008) 2 MPLJ 547
Constitution of India, 1950 — Article 14, 16, 226
High Courts03 Jan 2008Dismissed
Smt. Santosh and Others Vs Mohd. Sharif and Others
Madhya Pradesh High Court · (2008) ILR (MP) 2326 : (2008) 3 MPLJ 351
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a)
High Courts03 Jan 2008Dismissed
State of M.P. Vs Ashok
Madhya Pradesh High Court · (2008) ILR (MP) 1220 : (2008) 2 MPHT 281
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 201, 302
High Courts03 Jan 2008Dismissed
Indramani Prasad Shukla and Others Vs Smt. Shakuntala and Another
Madhya Pradesh High Court · (2008) ILR (MP) 846 : (2008) 2 MPLJ 164
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 100