High Courts03 Jan 2008Allowed
Ramchandra Vs Smt. Kamladevi and Others
Madhya Pradesh High Court · (2008) ILR (MP) 568 : (2008) 2 MPHT 486 : (2008) 3 MPLJ 319
Civil Procedure Code, 1908 (CPC) — Section 100(5)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2008
885 judgments · page 45 of 45
High Courts03 Jan 2008
Badrilal Vs Smt. Sitabai and Others
Madhya Pradesh High Court · (2008) ILR (MP) 3
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f)
High Courts02 Jan 2008Dismissed
Ram Prakash Trademen Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 1072 : (2008) 1 MPLJ 353
High Courts02 Jan 2008Dismissed
Commissioner of Income Tax Vs Rajendra Kumar
Madhya Pradesh High Court · (2009) 178 TAXMAN 208
Income Tax Act, 1961 — Section 132, 139, 158B, 158BC
High Courts02 Jan 2008Dismissed
Commissioner of Income Tax Vs Pithampur Steels (P.) Ltd.
Madhya Pradesh High Court · (2008) 173 TAXMAN 190
Income Tax Act, 1961 — Section 80HH