COURT ARCHIVE

Madhya Pradesh High Court judgments, 2008

885 judgments · page 42 of 45

High Courts21 Jan 2008Allowed

R.K. Kathal Vs Registrar, Trade Union and Others

Madhya Pradesh High Court · (2008) ILR (MP) 656 : (2008) 3 LLJ 642 : (2008) 5 MPHT 28 : (2008) 3 MPLJ 30

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227Trade Unions Act, 1926 — Section 10, 2, 21, 22, 23

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High Courts21 Jan 2008Allowed

Nan Singh and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2008) CriLJ 1795

Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 396, 397, 436

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High Courts21 Jan 2008Dismissed

Deputy Commissioner of Income Tax Vs Smt. Suniti Singh

Madhya Pradesh High Court · (2008) 215 CTR 326 : (2008) ILR (MP) 594 : (2008) 299 ITR 183 : (2008) 299 ITR 1183 : (2008) 3 MPLJ 482

Income Tax Act, 1961 — Section 2, 260A, 45, 48

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High Courts21 Jan 2008Dismissed

Shishir Raizada Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (2008) ILR (MP) 2234 : (2008) 2 MPHT 54

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High Courts21 Jan 2008Dismissed

Archana Dhaman and Another Vs Union of India and Others

Madhya Pradesh High Court · (2008) ILR (MP) 753 : (2008) 2 MPLJ 595

Cantonments Act, 2006 — Section 30, 31, 31(d)Cantonments Electoral Rules, 2007 — Rule 6(b)

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High Courts18 Jan 2008Dismissed

Arvind Kumar Bhargava and Others Vs Lalit Parashar and Another

Madhya Pradesh High Court · (2008) CriLJ 1294 : (2008) ILR (MP) 2471

Constitution of India, 1950 — Article 356Criminal Procedure Code, 1973 (CrPC) — Section 190, 197, 482General Clauses Act, 1897 — Section 3

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High Courts18 Jan 2008Dismissed

The New India Assurance Co. Ltd. Vs Nandram Prajapati and Another

Madhya Pradesh High Court · (2009) ACJ 1944 : (2008) ILR (MP) 325 : (2008) 1 MPHT 361

Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 304A

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High Courts18 Jan 2008Dismissed

The Commissioner of Income Tax Vs Krishi Upaj Mandi Samiti

Madhya Pradesh High Court · (2009) 308 ITR 401 : (2008) 3 MPLJ 315 : (2008) 170 TAXMAN 515

Income Tax Act, 1961 — Section 10, 11, 12, 12A, 12AA

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High Courts18 Jan 2008

Gajendra Singh and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2008) 2 MPHT 197 : (2008) 2 MPLJ 89

Constitution of India, 1950 — Article 226, 227

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High Courts18 Jan 2008Dismissed

L.M.L. Limited and Others Vs Kailash Narain Rai

Madhya Pradesh High Court · (2008) CriLJ 1718 : (2008) ILR (MP) 33 : (2008) 2 JLJ 62 : (2008) 3 MPHT 416

Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 12, 2Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 482

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High Courts18 Jan 2008Dismissed

M.P. Dwivedi Vs M.P. Vidhan Sabha Secretariate, Bhopal and Another

Madhya Pradesh High Court · (2008) ILR (MP) 1622 : (2008) 1 MPLJ 564

Madhya Pradesh Vidhan Sabha Secretariat (Recruitment and Condition of Services) Rules, 1990 — Rule 18

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High Courts17 Jan 2008Dismissed

State of Madhya Pradesh Vs Arvind Joshi

Madhya Pradesh High Court · (2008) 3 MPHT 424

Criminal Procedure Code, 1973 (CrPC) — Section 157, 378Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302

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High Courts16 Jan 2008

Suresh Vs Ashok

Madhya Pradesh High Court · (2010) 3 BC 292

Negotiable Instruments Act, 1881 (NI) — Section 145, 145(1), 145(2)

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High Courts16 Jan 2008

Manak Chand Jain Vs Smt. Pukhraj Bai and Another

Madhya Pradesh High Court · (2008) ILR (MP) 2619 : (2008) 2 MPHT 155

Civil Procedure Code, 1908 (CPC) — Section 149Negotiable Instruments Act, 1881 (NI) — Section 118, 80Succession Act, 1925 — Section 213, 214

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High Courts16 Jan 2008Allowed

Kamlesh Bai Vs Upper Commissioner Bhopal and Hosangabad Division and Others

Madhya Pradesh High Court · (2008) ILR (MP) 465 : (2008) 2 MPHT 466 : (2008) 2 MPJR 134 : (2008) 2 MPLJ 558

Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 122

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High Courts16 Jan 2008Dismissed

Hari Krishna Verma Vs The District and Sessions Judge and Others

Madhya Pradesh High Court · (2008) ILR (MP) 2231 : (2008) 2 MPHT 436

Constitution of India, 1950 — Article 226

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High Courts16 Jan 2008

National Insurance Co. Ltd. Vs Brijlata and Others

Madhya Pradesh High Court · (2009) ACJ 791 : (2008) 4 MPLJ 529

Motor Vehicles Act, 1939 — Section 95(2)Penal Code, 1860 (IPC) — Section 304A

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High Courts16 Jan 2008Allowed

Girdharilal Vs Brajmohan and Others

Madhya Pradesh High Court · (2008) 3 MPHT 302 : (2008) 2 MPLJ 293

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9

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High Courts15 Jan 2008

New India Assurance Co. Ltd. Vs Mani Ram and Others

Madhya Pradesh High Court · (2009) ACJ 1012

Motor Vehicles Act, 1988 — Section 140, 166

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High Courts15 Jan 2008Allowed

Babbi @ Jitendra and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2008) ILR (MP) 3042 : (2008) 2 MPHT 160

Penal Code, 1860 (IPC) — Section 107, 306

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