High Courts29 Jun 2007Allowed
Satyabhan Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) 3 MPHT 508
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 42, 46, 55
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 27 of 51
High Courts28 Jun 2007Allowed
Maltibai and another Vs Bhagnu and others
Madhya Pradesh High Court · (2007) 3 MPLJ 518
Hindu Succession Act, 1956 — Section 14, 6Hindu Womens Right to Property Act, 1937 — Section 3, 3(3)
High Courts28 Jun 2007Dismissed
Chander Singh Chamar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) CriLJ 4003 : (2007) 3 MPHT 485
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 302
High Courts28 Jun 2007Allowed
Kailash and others Vs State of M.P.
Madhya Pradesh High Court · (2007) 3 MPLJ 392
Penal Code, 1860 (IPC) — Section 148, 149, 323, 326, 395
High Courts27 Jun 2007Allowed
V.K. Jain and others Vs Slkate of M.P. and others
Madhya Pradesh High Court · (2007) 3 MPLJ 533
Constitution of India, 1950 — Article 14Madhya Pradesh Class-III (Non-Ministerial) Forest Services Recruitment Rules, 1967 — Rule 13(1)
High Courts27 Jun 2007Dismissed
Chandrakanta Jaiswal Vs Leela Bai and others
Madhya Pradesh High Court · (2007) 4 MPLJ 289
Succession Act, 1925 — Section 63Transfer of Property Act, 1882 — Section 3
High Courts27 Jun 2007Dismissed
Anuradha Prafull Vaidh Vs Prafull Vaidh
Madhya Pradesh High Court · (2007) 4 MPLJ 123
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib)
High Courts26 Jun 2007Dismissed
Krishna Deo Passey and Others Vs The State Bank of India
Madhya Pradesh High Court · (2008) 3 MPJR 50
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts26 Jun 2007Dismissed
Rukhadi Baghel Vs M.P. Public Service Commission and others
Madhya Pradesh High Court · (2007) 4 MPLJ 453
High Courts26 Jun 2007Allowed
Bhushan Vs Bala Prasad
Madhya Pradesh High Court · (2007) 3 MPHT 338
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts26 Jun 2007Dismissed
State of M.P. and others Vs Narendra Kumar Uppal
Madhya Pradesh High Court · (2007) 4 MPLJ 185
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts26 Jun 2007Allowed
Power Grid Corporation of India Vs Patel Roadways Ltd. and another
Madhya Pradesh High Court · (2007) 4 MPLJ 201
High Courts25 Jun 2007Dismissed
Ram Naresh Vs Malti Devi and Others
Madhya Pradesh High Court · (2008) ACJ 2057
Motor Vehicles Act, 1988 — Section 173
High Courts25 Jun 2007Dismissed
Smt. Ramrati Sharma and Another Vs Smt. Sheela Sharma and Another
Madhya Pradesh High Court · (2007) 3 JLJ 407 : (2007) 4 MPHT 71 : (2007) 3 MPLJ 589
Evidence Act, 1872 — Section 90Registration Act, 1908 — Section 21, 34, 35, 52, 58
High Courts25 Jun 2007Dismissed
Sukhram Yadav Vs Smt. Nirupama Yadav
Madhya Pradesh High Court · (2007) 3 MPLJ 396
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 11, 13
High Courts22 Jun 2007Dismissed
R.P. Shrivastava Vs Smt. Sheela Devi and others
Madhya Pradesh High Court · (2007) 4 MPLJ 102
Easements Act, 1882 — Section 60(b)Hindu Succession Act, 1956 — Section 14(1)
High Courts22 Jun 2007Allowed
Prasanna Kumar Vs Kedarlal and others
Madhya Pradesh High Court · (2007) 4 MPLJ 85
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11
High Courts21 Jun 2007
The Central Homoeopathic and Biochemic Association, Gwalior Vs The Registrar, Firms and Societies, Bhopal and Others
Madhya Pradesh High Court · (2008) 2 MPJR 30
Madhya Pradesh Societies Registrikaran Adhiniyam, 1973 — Section 32, 40
High Courts21 Jun 2007
Mantri Mantri and Company Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 1 MPLJ 47