High Courts10 Jul 2007Dismissed
S.S. Constructions Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 4 MPLJ 74
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 19, 7
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 25 of 51
High Courts10 Jul 2007
Arvind Kumar Jain and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 2 MPJR 4
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1), 41A
High Courts10 Jul 2007Dismissed
M.P. Textile Corporation Ltd. and others Vs M/s Mahendra Construction, Bhopal
Madhya Pradesh High Court · (2007) 4 MPLJ 141
Companies Act, 1956 — Section 617Contract Act, 1872 — Section 70
High Courts10 Jul 2007
All India State Bank of Indore Officers' Co-ordination Committe and Another, Madhya Pradesh Bank Officers Association and Another and Central Bank Officers Union and Another Vs Central Board of Direct Taxes and Others
Madhya Pradesh High Court · (2008) 212 CTR 338 : (2007) 212 CTR 338 : (2008) 297 ITR 447
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 17
High Courts10 Jul 2007Dismissed
Bhawarlal Vs Kasturibai and Others
Madhya Pradesh High Court · (2008) 1 MPLJ 216
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 250, 257
High Courts09 Jul 2007Dismissed
Smt. Shakuntala Pare and Others Vs Narmada Ghati Vikas Pradhikaran
Madhya Pradesh High Court · (2007) 3 MPHT 416
Motor Vehicles Act, 1988 — Section 140, 166, 173Penal Code, 1860 (IPC) — Section 279, 337
High Courts09 Jul 2007Dismissed
Associated Cement Companies Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 3 MPHT 410
Constitution of India, 1950 — Article 265, 266, 301Registration Act, 1908 — Section 26, 30, 78, 9Stamp Act, 1899 — Section 26, 35
High Courts09 Jul 2007
Raju Kumar and Others Vs Mahendra and Others
Madhya Pradesh High Court · (2007) 4 MPHT 144
Motor Vehicles Act, 1988 — Section 166, 173
High Courts09 Jul 2007Dismissed
Bhagwandas Vs Noor Mohammad and Another and Kashi Ram @ Pappu Ahirwar and Another
Madhya Pradesh High Court · (2007) 07 MP CK 0031
Motor Vehicles Act, 1988 — Section 166, 173
High Courts06 Jul 2007
Ramesh Singh Gangwar and Others Vs Amarjit Singh and Others
Madhya Pradesh High Court · (2009) ACJ 812
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts06 Jul 2007Dismissed
Arora Construction Vs Managing Director and Another
Madhya Pradesh High Court · (2008) 2 LLJ 281 : (2007) 4 MPHT 347 : (2007) 4 MPLJ 622 : (2007) MPLJ 622
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7, 8A
High Courts06 Jul 2007
Mohd Farooq Vs Municipal Corporation, Bhopal and Another
Madhya Pradesh High Court · (2007) ILR (MP) 1109 : (2008) 1 MPLJ 251
High Courts05 Jul 2007Dismissed
Ramnaresh Singh and Others Vs Manila Sonawati
Madhya Pradesh High Court · (2008) 3 MPJR 80
Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 195(1)(B)(2)
High Courts05 Jul 2007
Mamta Shah Vs State of M.P. and others
Madhya Pradesh High Court · (2007) ILR (MP) 1105 : (2007) 4 MPLJ 321 : (2009) 5 RCR(Civil) 512 : (2008) 1 RCR(Criminal) 755
Constitution of India, 1950 — Article 226Explosives Act, 1884 — Section 18, 5, 6B, 6C, 6C(1)(c)
High Courts05 Jul 2007Dismissed
Smt. Raman Khaskalam Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 5 MPHT 150 : (2008) 3 MPLJ 205
High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 22A(2), 22C, 8
High Courts05 Jul 2007Dismissed
Ramnaresh Singh and Others Vs Mahila Sonawati
Madhya Pradesh High Court · (2008) CriLJ 65 : (2008) 1 MPHT 510
Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 467
High Courts05 Jul 2007Allowed
Commissioner of Income Tax Vs Madhya Pradesh Tyres Co.
Madhya Pradesh High Court · (2009) 316 ITR 202 : (2008) 171 TAXMAN 296
Income Tax Act, 1961 — Section 260A
High Courts05 Jul 2007Allowed
Keti Construction Limited Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 3 MPHT 433
Mines and Minerals (Development and Regulation) Act, 1957 — Section 9
High Courts05 Jul 2007Allowed
Mahesh Kumar Shrivastava Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 115 FLR 333 : (2007) 3 MPHT 362 : (2007) 3 MPLJ 525
High Courts05 Jul 2007Allowed
Devesh Kumar Pathak Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2007) 4 MPHT 155
Constitution of India, 1950 — Article 141