High Courts23 Nov 2004

Balbir Singh and Others Vs Shivpuri-Guna Kshetriya Gramin Bank and Others

Madhya Pradesh High Court · AIR 2005 MP 93 : (2005) 3 BC 325 : (2005) 2 MPHT 8 : (2005) 1 MPJR 170 : (2005) 1 MPLJ 368

Madhya Pradesh Krishi Udhar Pravartan Tatha Prakiran Upbandha (Bank) Adhiniyam, 1972 — Section 2, 3, 5Madhya Pradesh Krishi Udhar Pravartan Tatha Prakiran Upbandha (Bank) Niyam, 1974 — Rule 4Transfer of Property Act, 1882 — Section 58