High Courts03 Dec 2004Allowed
United India Insurance Co. Ltd. Vs Smt. Ashalata Dubey and Others
Madhya Pradesh High Court · (2005) 3 MPHT 66
Motor Vehicles Act, 1988 — Section 170
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2004
875 judgments · page 4 of 44
High Courts03 Dec 2004
Tofan Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (2005) 1 MPHT 457 : (2005) 1 MPLJ 412
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts03 Dec 2004
Commissioner of Income Tax Vs Suresh Kumar
Madhya Pradesh High Court · (2004) 12 MP CK 0004
Income Tax Act, 1961 — Section 144B, 147, 148, 260A
High Courts02 Dec 2004
Keshav Pulses Vs Commissioner of Income Tax and Another
Madhya Pradesh High Court · (2006) 204 CTR 482 : (2006) 156 TAXMAN 234
Civil Procedure Code, 1908 (CPC) — Section 35AIncome Tax Act, 1961 — Section 254, 260A, 68, 69
High Courts02 Dec 2004
Akhilesh Kesarwani and Another Vs Dr. Hari Singh Gaur Vishwavidyalaya and Others
Madhya Pradesh High Court · AIR 2005 MP 211
Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 19, 20(1), 20(3), 23, 23(2)
High Courts02 Dec 2004Dismissed
Commissioner of Income Tax Vs Jagdish Chand Agrawal (Late)
Madhya Pradesh High Court · (2005) 199 CTR 188 : (2005) 278 ITR 132
Income Tax Act, 1961 — Section 132, 142, 142(2), 142(2A), 142(2C)
High Courts02 Dec 2004Dismissed
Pitambar Das Tiwari Vs M.P. State Road Transport Corporation
Madhya Pradesh High Court · (2005) 105 FLR 251 : (2005) ILR (MP) 600 : (2005) 3 MPHT 60 : (2005) 1 MPLJ 173
Industrial Disputes Act, 1947 — Section 11AMadhya Pradesh Industrial Relations Act, 1960 — Section 31(3), 65
High Courts02 Dec 2004Allowed
Sharad Kumar Parashar Vs Managing Director, M.P. Text Book Corporation and Another
Madhya Pradesh High Court · (2005) 105 FLR 209
Industrial Disputes Act, 1947 — Section 25F
High Courts02 Dec 2004Allowed
Kallu Singh Vs State of M.P. and others
Madhya Pradesh High Court · (2005) 2 MPLJ 126
High Courts01 Dec 2004Allowed
Narmada Prasad Chowdhary Vs Bank of India and others
Madhya Pradesh High Court · (2004) 12 MP CK 0073
High Courts01 Dec 2004Allowed
Prakash Babu Raghuwanshi Vs State of M.P.
Madhya Pradesh High Court · (2005) 1 MPLJ 430
Essential Commodities Act, 1955 — Section 2(c), 3, 3(c), 7, 7(1)(a)(ii)
High Courts01 Dec 2004Allowed
Sidharth Sahare Vs State of M.P. and others
Madhya Pradesh High Court · (2005) 2 MPLJ 393
High Courts01 Dec 2004Dismissed
Bhagwandas Vs State of M.P.
Madhya Pradesh High Court · (2005) 4 MPLJ 198
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 379
High Courts30 Nov 2004Dismissed
Ramadevi Vyas Vs Ashok Vyas and others
Madhya Pradesh High Court · (2006) 2 MPJR 327 : (2005) 2 MPLJ 449 : (2005) 3 RCR(Criminal) 356
Penal Code, 1860 (IPC) — Section 109, 494
High Courts30 Nov 2004
Smt. Janki Bai Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 2 MPLJ 143
Constitution of India, 1950 — Article 16(3)
High Courts30 Nov 2004
Govinda Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2005) 3 MPHT 210
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 307, 324, 34, 452, 506(B)
High Courts30 Nov 2004Dismissed
Ramadevi Vyas Vs Ashok Vyas and Others
Madhya Pradesh High Court · (2005) 1 MPJR 453 : (2005) 3 RCR(Civil) 90
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 494
High Courts30 Nov 2004
Commissioner of Income Tax Vs Neo Sack Ltd.
Madhya Pradesh High Court · (2006) 203 CTR 162 : (2005) 148 TAXMAN 603
Income Tax Act, 1961 — Section 256(1), 4
High Courts30 Nov 2004Allowed
Naresh and Another Vs State of M.P.
Madhya Pradesh High Court · (2005) 1 MPLJ 80
Penal Code, 1860 (IPC) — Section 376(2)(g), 506B
High Courts29 Nov 2004
SRF Limited Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 2005 MP 79 : (2005) 1 MPLJ 481
Madhya Pradesh Stamp (Amendment) Act, 1899 — Section 47AStamp Act, 1899 — Article 20, 23, 10, 2(1), 2(10)Transfer of Property Act, 1882 — Section 53A