High Courts11 Feb 2002Dismissed
Ram Kumar Vs State of M.P.
Madhya Pradesh High Court · (2002) 3 MPHT 111 : (2002) 4 MPLJ 101
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2002
1,010 judgments · page 45 of 51
High Courts11 Feb 2002Dismissed
Munni alias Mubarik Vs Shahbaz Khan
Madhya Pradesh High Court · (2002) 2 DMC 238 : (2002) 2 MPHT 190 : (2002) 2 MPLJ 340 : (2002) 3 RCR(Criminal) 49
Constitution of India, 1950 — Article 14, 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1), 4
High Courts11 Feb 2002Allowed
Mst. Butti Vs Gulab Chand Pandey
Madhya Pradesh High Court · AIR 2002 MP 123 : (2002) 2 DMC 177 : (2003) ILR (MP) 130 : (2002) 2 JLJ 258 : (2002) 2 MPHT 125 : (2002) 2 MPLJ 152
Hindu Marriage Act, 1955 — Section 13, 13(1), 23(1)
High Courts11 Feb 2002Dismissed
Niranjan Kumar Vs Kanchedilal and Another
Madhya Pradesh High Court · (2002) 2 MPHT 152
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 34, 448
High Courts11 Feb 2002Dismissed
Shantilal Bagora and Others Vs State Bank of Indore and Others
Madhya Pradesh High Court · (2002) 255 ITR 60 : (2002) 123 TAXMAN 401
Income Tax Act, 1961 — Section 192(2A), 89, 89(1)Income Tax Rules, 1962 — Rule 21AA
High Courts11 Feb 2002Partly Allowed
Ram Das Vs State of M.P.
Madhya Pradesh High Court · (2002) 2 MPHT 542 : (2002) 3 MPLJ 153 : (2002) 1 MPLJ 132
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 376(1), 450
High Courts11 Feb 2002
Deen Dayal Soni Vs Smt. Pancho Bai and Another
Madhya Pradesh High Court · (2002) 2 MPHT 112 : (2002) 2 MPLJ 523 : (2002) 3 RCR(Criminal) 357
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts11 Feb 2002Dismissed
Suryabhan Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (2006) ILR (MP) 505 : (2002) 5 MPHT 50
Penal Code, 1860 (IPC) — Section 104, 304B, 306, 494, 498A
High Courts08 Feb 2002Allowed
Dharamchand Jain Vs State of M.P.
Madhya Pradesh High Court · (2002) 5 MPHT 371 : (2002) 2 MPLJ 225
Essential Commodities Act, 1955 — Section 3, 6A, 6B, 7Evidence Act, 1872 — Section 65, 66
High Courts08 Feb 2002Dismissed
S.S. Kaushal Vs State Bank of India and Others
Madhya Pradesh High Court · (2003) ILR (MP) 796 : (2002) 2 JLJ 364 : (2003) 1 LLJ 902 : (2003) 1 MPLJ 61
State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 20B
High Courts08 Feb 2002Dismissed
Smt. Kamalvasini Agarwal Vs R.D. Agarwal
Madhya Pradesh High Court · (2002) CriLJ 4370 : (2002) 3 MPLJ 220
Criminal Procedure Code, 1973 (CrPC) — Section 340, 341Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)Penal Code, 1860 (IPC) — Section 193, 199
High Courts08 Feb 2002Dismissed
Ashok Kumar and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2002) 3 MPHT 257
Forest Act, 1927 — Section 26, 52Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 5
High Courts08 Feb 2002Allowed
Jagdish Barela Vs State of M.P.
Madhya Pradesh High Court · (2002) 5 MPHT 107 : (2002) 2 MPJR 89 : (2002) 2 MPLJ 448 : (2002) 3 RCR(Criminal) 356
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 162(1)Evidence Act, 1872 — Section 145
High Courts07 Feb 2002Allowed
State of M.P. Vs Mohd. Jabbar Khan
Madhya Pradesh High Court · (2002) CriLJ 4812 : (2002) 3 MPHT 465 : (2002) 3 MPLJ 438
Criminal Procedure Code, 1973 (CrPC) — Section 249, 401Forest Act, 1927 — Section 33, 52Limitation Act, 1963 — Section 5
High Courts07 Feb 2002Allowed
Devilal Vs State of M.P.
Madhya Pradesh High Court · (2002) 84 ECC 771 : (2002) 2 MPHT 186 : (2002) 2 MPLJ 301
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 8
High Courts07 Feb 2002Dismissed
Inder Narayan Jhalani Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (2002) 174 CTR 406 : (2002) 254 ITR 663 : (2003) 128 TAXMAN 440
Income Tax Act, 1961 — Section 143(1), 147, 148, 80HHC
High Courts07 Feb 2002Dismissed
Ashish Kumar and Another Vs Smt. Leela Bai (dead) through her L.Rs. and Another
Madhya Pradesh High Court · AIR 2002 MP 150 : (2002) 2 MPHT 114 : (2002) 3 MPLJ 110
Succession Act, 1925 — Section 373, 387
High Courts07 Feb 2002Dismissed
Radheshyam Vs Smt. Phoolwati
Madhya Pradesh High Court · (2002) 2 DMC 51
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts07 Feb 2002Allowed
Satish Kumar and Another Vs Jagdamba Prasad and Others
Madhya Pradesh High Court · (2003) ILR (MP) 62 : (2002) 2 JLJ 158 : (2002) 3 MPLJ 88
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 3, 92, 92(1), 95
High Courts07 Feb 2002Allowed
Jeet Singh Vs State of M.P.
Madhya Pradesh High Court · (2002) 83 ECC 365 : (2002) 3 MPHT 131 : (2002) 2 MPLJ 117
Criminal Procedure Code, 1973 (CrPC) — Section 156Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21, 42, 55, 8