High Courts19 Feb 2002Dismissed
Kadivan and Others Vs United India Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (2003) ACJ 1439 : (2002) 2 MPLJ 358
Motor Vehicles Act, 1988 — Section 140, 141, 166
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2002
1,010 judgments · page 43 of 51
High Courts19 Feb 2002Allowed
Raghunath Vs Regional Provident Fund Commissioner and Another
Madhya Pradesh High Court · (2002) 94 FLR 421 : (2002) 3 LLJ 154 : (2002) 2 MPHT 252 : (2003) 2 MPJR 197
High Courts19 Feb 2002
CWT Vs SARDAR HARNAM SINGH
Madhya Pradesh High Court · (2002) 174 CTR 572
Wealth Tax Act, 1957 — Section 14(2), 27(1)
High Courts19 Feb 2002Allowed
Dharmendra Kumar Shrivastava Vs Jiwaji University, Gwalior
Madhya Pradesh High Court · (2002) ILR (MP) 513 : (2002) 2 MPHT 303 : (2002) 2 MPJR 191 : (2002) 2 MPLJ 619
Constitution of India, 1950 — Article 226, 227
High Courts19 Feb 2002
Smt. Kadiran and Others Vs United India Insurance Co. Ltd.
Madhya Pradesh High Court · (2002) 2 ACC 218
Motor Vehicles Act, 1988 — Section 140, 141, 166
High Courts18 Feb 2002Dismissed
Omprakash Vs State of M.P.
Madhya Pradesh High Court · (2002) 5 MPHT 445 : (2003) 2 MPJR 219
Criminal Procedure Code, 1973 (CrPC) — Section 391Penal Code, 1860 (IPC) — Section 409
High Courts18 Feb 2002Allowed
M.P.S.R.T. Corporation and Others Vs Chakrapan Singh Dhakarsh and Another
Madhya Pradesh High Court · (2002) 93 FLR 683 : (2002) 3 MPHT 156 : (2002) 1 MPJR 311 : (2002) 2 MPLJ 538
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2Madhya Pradesh Industrial Relations Act, 1960 — Section 31, 61, 62
High Courts18 Feb 2002Partly Allowed
Prem Ratan Agrawal Vs Board of Secondary Education and Others
Madhya Pradesh High Court · (2002) 2 MPHT 570 : (2003) 1 MPJR 33 : (2002) 2 MPLJ 588
Constitution of India, 1950 — Article 226, 227
High Courts18 Feb 2002Dismissed
Padmakar Singh Chouhan Vs State of M.P. and Others
Madhya Pradesh High Court · (2002) 2 MPHT 454 : (2003) 1 MPLJ 78 : (2002) 3 MPLJ 425
Entrance and Training Rules for Forest Rangers Course — Rule 56
High Courts18 Feb 2002
Devendra Vs J.M.F.C., Mhow, Distt. Indore
Madhya Pradesh High Court · (2002) 1 JLJ 391 : (2002) 3 MPHT 229 : (2002) 3 MPLJ 337
Constitution of India, 1950 — Article 20(3)Evidence Act, 1872 — Section 73Identification of Prisoners Act, 1920 — Section 5
High Courts18 Feb 2002Dismissed
Bhaiyalal Panthi Vs State of M.P.
Madhya Pradesh High Court · (2002) 2 MPHT 171
Prevention of Corruption Act, 1988 — Section 13(1)
High Courts18 Feb 2002
Narendra Kumar Singore Vs State of M.P. and others
Madhya Pradesh High Court · (2002) 4 MPLJ 361
Constitution of India, 1950 — Article 142, 16
High Courts18 Feb 2002Dismissed
Babulal Baiga Vs State of M.P. and Others
Madhya Pradesh High Court · (2002) ILR (MP) 262 : (2002) 5 MPHT 32 : (2002) 3 MPLJ 529
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Panchayat (Gram Panchayat Ke Sarpanch Tatha Up-Sarpanch, Janpad Panchayat Tatha Zila Panchayat Ke Adhyaksha Tatha Upadhyaksha Ke Virudh Avishwas Prastav) Niyam, 1994 — Rule 4, 5Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 21, 21(1), 21(3), 28(1), 35(1)
High Courts18 Feb 2002Allowed
Senior Divisional Manager, LIC of India and others Vs Smt. Suman Choudhary and others
Madhya Pradesh High Court · (2002) 4 MPLJ 12
Constitution of India, 1950 — Article 226, 227Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 49
High Courts15 Feb 2002Allowed
Raghunath Digambar Paprikar Vs State of M.P. and Another
Madhya Pradesh High Court · (2002) 2 MPLJ 531
High Courts15 Feb 2002
Garli Bai Vs Kantilal and Others
Madhya Pradesh High Court · (2002) 2 ACC 113 : (2002) 3 MPLJ 246
Penal Code, 1860 (IPC) — Section 297, 337
High Courts15 Feb 2002Dismissed
Gangadeen Vs State of M.P. and others
Madhya Pradesh High Court · (2002) 4 MPLJ 460
Constitution of India, 1950 — Article 226, 227
High Courts15 Feb 2002Dismissed
State of M.P. and Another Vs Noor Jama Khan and Another
Madhya Pradesh High Court · (2002) 5 MPHT 37 : (2002) 3 MPLJ 147
Constitution of India, 1950 — Article 227, 311Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 42
High Courts15 Feb 2002
Navinchand Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2002) 2 ACC 432 : (2003) ACJ 1756
High Courts15 Feb 2002Allowed
Naresh Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2002) 2 MPLJ 575
Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 85(1), 85(2)