High Courts14 Feb 2002Allowed
Kailash Mistri Vs State of M.P.
Madhya Pradesh High Court · (2003) 1 MPLJ 468
Penal Code, 1860 (IPC) — Section 302, 304(II)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2002
1,010 judgments · page 44 of 51
High Courts14 Feb 2002Allowed
Dr. Mrs. Madhu Chabra Vs State
Madhya Pradesh High Court · (2002) 5 MPHT 45 : (2002) 2 MPLJ 61
Penal Code, 1860 (IPC) — Section 109, 201, 314, 376
High Courts14 Feb 2002Dismissed
Mohd. Tahir Vs Ku. Tarannum and Another
Madhya Pradesh High Court · (2002) 2 DMC 616 : (2002) 2 MPHT 168
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)
High Courts14 Feb 2002Allowed
Uma Panwar and Another Vs State of M.P.
Madhya Pradesh High Court · (2002) 2 MPHT 477 : (2002) 2 MPLJ 69
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts14 Feb 2002Dismissed
Mohd. Ayub Vs Union of India (UOI)
Madhya Pradesh High Court · (2002) 84 ECC 774 : (2002) 5 MPHT 491 : (2002) 2 MPLJ 286
Criminal Procedure Code, 1973 (CrPC) — Section 10, 228, 29(2), 36, 4(1)General Clauses Act, 1897 — Section 10, 3, 3(37), 5Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 41
High Courts13 Feb 2002
Chhatrapal Vs M.P.S.R.T.C. and Another
Madhya Pradesh High Court · (2002) 1 MPJR 419
Penal Code, 1860 (IPC) — Section 193
High Courts13 Feb 2002Dismissed
Steel Tubes of India Ltd. Vs Assistant Commissioner of Commercial Tax
Madhya Pradesh High Court · (2003) 131 STC 425
Constitution of India, 1950 — Article 226
High Courts13 Feb 2002Allowed
Smt. Usha Yadav Vs State of M.P. and Others
Madhya Pradesh High Court · (2002) 2 MPHT 315 : (2002) 3 MPLJ 85
Constitution of India, 1950 — Article 226, 227
High Courts13 Feb 2002Dismissed
Asian Paints India Ltd., Indore Vs Commissioner, Sales Tax, M.P., Indore
Madhya Pradesh High Court · (2002) 3 MPHT 78 : (2002) 2 MPLJ 111
High Courts13 Feb 2002Dismissed
Vikas Rusia Vs State of M.P.
Madhya Pradesh High Court · (2002) CriLJ 2895 : (2002) 2 MPHT 104
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 211Penal Code, 1860 (IPC) — Section 376(2)
High Courts13 Feb 2002Dismissed
Shri Ishwar Alloy Steels Limited Vs The Collector and Others
Madhya Pradesh High Court · (2002) 93 FLR 587 : (2002) 2 MPHT 197
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts13 Feb 2002Dismissed
Pratap Narayan Tiwari Vs State of M.P.
Madhya Pradesh High Court · (2002) 2 MPHT 225
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 228Penal Code, 1860 (IPC) — Section 376(2)
High Courts13 Feb 2002Allowed
Chandrawati (Smt.) Vs Smt. Vijay Raj Kumar i and Others
Madhya Pradesh High Court · (2003) 2 JLJ 232 : (2002) 4 MPLJ 74
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Panchayat Nirvachan Niyam, 1995 — Rule 76, 80(4)Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 122
High Courts13 Feb 2002Allowed
Preetam Das Vs Anjuman Islamia Trust
Madhya Pradesh High Court · (2002) 2 MPJR 106
Criminal Procedure Code, 1973 (CrPC) — Section 340, 341
High Courts12 Feb 2002Dismissed
Vishambhar Yadav Vs State of M.P.
Madhya Pradesh High Court · (2002) 5 MPHT 52 : (2003) 2 MPJR 518 : (2002) 3 MPLJ 245
Criminal Procedure Code, 1973 (CrPC) — Section 457Forest Act, 1927 — Section 52, 52(4)
High Courts12 Feb 2002Dismissed
Oriental Insurance Co. Ltd. Vs Bilkishbee
Madhya Pradesh High Court · (2004) ACJ 232
Motor Vehicles Act, 1988 — Section 147(1), 173(1)
High Courts12 Feb 2002Allowed
Arun Dixit Vs Chairman and Managing Director, Bharat Petroleum Corporation Ltd. and Others
Madhya Pradesh High Court · (2003) ILR (MP) 271 : (2002) 2 JLJ 236 : (2002) 3 MPHT 441 : (2002) 2 MPLJ 125
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 294, 323, 341
High Courts12 Feb 2002Dismissed
T.D. Agrawal Vs Smt. Nirmal Mitra
Madhya Pradesh High Court · (2002) ILR (MP) 1005 : (2002) 5 MPHT 378 : (2002) 3 MPLJ 78
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 17, 23A, 23D(3), 23E, 23J
High Courts11 Feb 2002Dismissed
Suryabhan Singh and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) 1 DMC 159 : (2002) 3 MPLJ 419
Penal Code, 1860 (IPC) — Section 109, 304B, 306, 494, 498A
High Courts11 Feb 2002Dismissed
Rama Shankar Tiwari Vs Smt. Sharda Tiwari
Madhya Pradesh High Court · (2002) 2 DMC 63 : (2002) 1 MPJR 538 : (2002) 2 MPLJ 394 : (2002) 3 RCR(Criminal) 57
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482