High Courts28 Jun 2002Allowed
Mukesh Jain Vs State of M.P. and others
Madhya Pradesh High Court · (2003) 1 MPLJ 124
Administrative Tribunals Act, 1985 — Section 21Constitution of India, 1950 — Article 227
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2002
1,010 judgments · page 24 of 51
High Courts28 Jun 2002
Samviliyanit Karmchari Kalyan Samiti, Bhopal Vs State of M.P. and others
Madhya Pradesh High Court · (2003) 1 MPLJ 162
Administrative Tribunals Act, 1985 — Section 14, 28Madhya Pradesh Civil Pension (Commutation) Rules, 1976 — Rule 32, 33, 34
High Courts28 Jun 2002Allowed
Satya Narayan (Dead) and Another Vs State of M.P.
Madhya Pradesh High Court · (2003) 1 MPJR 371
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts28 Jun 2002Dismissed
State of M.P. and Another Vs Pare Construction Co.
Madhya Pradesh High Court · (2003) 1 MPHT 199
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 19
High Courts28 Jun 2002
Shanti Niketan Montessori School Vs State of M.P. and others
Madhya Pradesh High Court · (2003) 1 MPLJ 353
High Courts27 Jun 2002
Ram Singh and Others Vs Ashok Sharma and Others
Madhya Pradesh High Court · (2003) 2 ACC 469 : (2003) 1 ACC 164 : (2004) ACJ 1570 : (2003) ILR (MP) 974
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Motor Vehicles Act, 1988 — Section 147, 173
High Courts27 Jun 2002
Ramadhar Tiwari Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2002) 95 FLR 926 : (2003) ILR (MP) 618 : (2003) 1 LLJ 412 : (2002) 4 MPHT 217 : (2003) 1 MPLJ 244
Industrial Disputes Act, 1947 — Section 10(1)Limitation Act, 1963 — Article 137
High Courts27 Jun 2002
Vikram Sharma Vs State Bank of Indore and Others
Madhya Pradesh High Court · (2002) 06 MP CK 0024
Constitution of India, 1950 — Article 226, 227
High Courts27 Jun 2002Dismissed
Ram Ratan Vs State of M.P.
Madhya Pradesh High Court · (2002) 4 MPHT 215
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 332, 353
High Courts27 Jun 2002Allowed
Gajadhar Prasad Patel Vs State of M.P.
Madhya Pradesh High Court · (2002) 5 MPHT 140 : (2003) 1 MPJR 156 : (2003) 1 MPLJ 605
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 107, 306
High Courts27 Jun 2002Dismissed
Basant Kumar Jain Vs Sub-Divisional Officer, Patan and others
Madhya Pradesh High Court · (2003) 1 MPLJ 460
Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 5
High Courts27 Jun 2002Dismissed
Sharadik Rubber and Industries Ltd., Calcutta Vs M.P. Financial Corporation, Indore and another
Madhya Pradesh High Court · (2003) 1 MPLJ 583
State Financial Corporations Act, 1951 — Section 29
High Courts27 Jun 2002Dismissed
Bihari Lal Soni Vs State of M.P. and others
Madhya Pradesh High Court · (2003) 1 MPLJ 617
Administrative Tribunals Act, 1985 — Section 21Constitution of India, 1950 — Article 227
High Courts26 Jun 2002Allowed
Udhoram Vs State of M.P.
Madhya Pradesh High Court · (2002) 2 MPJR 366
Penal Code, 1860 (IPC) — Section 306
High Courts26 Jun 2002Dismissed
R.K. Khare Vs M.P. State Mining Corporation Ltd., Bhopal and another
Madhya Pradesh High Court · (2002) 2 MPJR 261 : (2002) 4 MPLJ 33
High Courts26 Jun 2002
Commissioner of Sales Tax Vs Surana Traders
Madhya Pradesh High Court · (2003) 129 STC 255
Madhya Pradesh General Sales Tax Act, 1958 — Section 45B
High Courts26 Jun 2002Dismissed
M.P. State Electricity Board Vs The Collector and Another
Madhya Pradesh High Court · (2003) ACJ 971 : AIR 2003 MP 156 : (2003) 1 MPHT 371
Environment (Protection) Act, 1986 — Section 2Public Liability Insurance Act, 1991 — Section 2, 3(2)
High Courts26 Jun 2002
Ram Dayal Prajapati Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2003 MP 171 : (2002) ILR (MP) 589
Madhya Pradesh Municipal Corporation Act, 1956 — Section 37Madhya Pradesh Municipalities (the Conduct of Business of the Mayor-in-Council/President-in-Council and the powers and Functions of the Authorities) Rules, 1998 — Rule 3(2)
High Courts25 Jun 2002Dismissed
Chief Engineer, P.W.D., Gwalior and Others Vs Safiq Rehman and Others
Madhya Pradesh High Court · (2002) 2 MPJR 347
Madhya Pradesh Industrial Relations Act, 1960 — Section 31, 61, 62
High Courts25 Jun 2002Allowed
Prakash Chand Jain and another Vs State of M.P. and others
Madhya Pradesh High Court · (2003) 1 MPLJ 489
Madhya Pradesh Private Educational Institutions (Promotion of Teachers and other Employees working in Schools) Rules, 1988 — Rule 5, 6