High Courts02 Jan 2002Allowed
Central Bank of India, Indore Vs Durga Confectionery Works, Indore and Others
Madhya Pradesh High Court · (2002) 01 MP CK 0071
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 15(2), 96
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2002
1,010 judgments · page 51 of 51
High Courts02 Jan 2002Allowed
Shabbir Hussain and Others Vs Naade Ali and Others
Madhya Pradesh High Court · AIR 2002 MP 160 : (2003) ILR (MP) 80 : (2002) 1 MPLJ 489
High Courts02 Jan 2002Dismissed
Kailash Singh Vs Mewalal Singh Gond and Others
Madhya Pradesh High Court · AIR 2002 MP 112 : (2003) ILR (MP) 138 : (2002) 1 MPHT 526 : (2002) 2 MPLJ 163
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Succession Act, 1956 — Section 2(1), 2(2)
High Courts02 Jan 2002Dismissed
State of Madhya Pradesh Vs Mehboob Khan and Others
Madhya Pradesh High Court · (2002) 1 MPHT 241 : (2002) 1 MPLJ 611
Penal Code, 1860 (IPC) — Section 141, 148, 149, 302, 307
High Courts02 Jan 2002Allowed
Centre of Indian Trade Union and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2002) 1 MPHT 179
Constitution of India, 1950 — Article 227Dock Workers (Regulation of Employment) Act, 1948 — Section 5Industrial Disputes Act, 1947 — Section 10A, 2(i)
High Courts02 Jan 2002Allowed
Prem Narayan Sharma Vs Sunil Gupta and Others
Madhya Pradesh High Court · (2002) 2 ACC 612 : (2003) ACJ 1584 : (2002) 1 MPHT 562 : (2002) 1 MPJR 123
Motor Vehicles Act, 1988 — Section 168, 171, 173
High Courts02 Jan 2002Allowed
Dariav Singh Verma Vs Life Insurance Corporation of India
Madhya Pradesh High Court · (2002) 94 FLR 273 : (2002) 3 LLJ 373
High Courts02 Jan 2002
Amil Hakimuddin and Others Vs Abbas Husain and Others
Madhya Pradesh High Court · (2002) ILR (MP) 991 : (2002) 5 MPHT 181 : (2002) 2 MPLJ 50
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Madhya Pradesh Wakf (Amendment) Act, 1994 — Section 112(3)Waqf Act, 1954 — Section 5(2), 6(1), 6(4)
High Courts02 Jan 2002
Smt. Nirmala @ Kajal and Others Vs Sanjay Kumar Sukhawani
Madhya Pradesh High Court · (2002) 1 DMC 793
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 12(1)
High Courts02 Jan 2002Dismissed
Smt. Gangabai and Others Vs Shobhanlal
Madhya Pradesh High Court · (2002) 5 MPHT 199 : (2002) 1 MPJR 402 : (2002) 2 MPLJ 183
Arbitration and Conciliation Act, 1996 — Section 11(6), 11(6)Beedi and Cigar Workers (Conditions of Employment) Act, 1966 — Section 29Central Excise Rules, 1944 — Rule 57(H), 57G, 57H(1)