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Madhya Pradesh High Court judgments, 2002

1,010 judgments · page 17 of 51

High Courts05 Aug 2002

Shekhar Agrawal Vs Mohd. Sajid and Another

Madhya Pradesh High Court · (2002) 5 MPHT 285

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Consumer Protection Act, 1987 — Section 11(2), 11(2A), 14(2), 14(2A), 18(1)Madhya Pradesh Consumer Protection Rules, 1987 — Rule 6(10), 6(9)
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High Courts02 Aug 2002Dismissed

Ram Bilas Baba Vs State

Madhya Pradesh High Court · (2003) CriLJ 3372 : (2003) 1 MPLJ 559

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 42, 50
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High Courts02 Aug 2002Allowed

M.P. Electricity Board and Others Vs Girish Kumar Tomar

Madhya Pradesh High Court · (2003) 1 JLJ 194 : (2002) 4 MPHT 380 : (2002) 4 MPLJ 339

Electricity (Supply) Act, 1948 — Section 79Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 19Madhya Pradesh Electricity Board (General) Service Regulations, 1952 — Regulation 13, 13B
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High Courts02 Aug 2002

Ahilya Bai Vs Sardar Bhagat Singh and others

Madhya Pradesh High Court · (2003) 2 MPLJ 82

Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 2(f)
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High Courts02 Aug 2002Dismissed

Kamal Kumar Vs Smt. Imarti Bai and Others

Madhya Pradesh High Court · (2003) ILR (MP) 215 : (2003) 1 JLJ 296

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
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High Courts31 Jul 2002Dismissed

Bhaiyaji @ Udayram Vs State of M.P. and Another

Madhya Pradesh High Court · (2003) ILR (MP) 621 : (2003) 1 JLJ 315 : (2003) 1 MPLJ 213

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(5), 33, 4, 6(1)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
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High Courts31 Jul 2002Partly Allowed

Shyam Babu and Others Vs State of M.P.

Madhya Pradesh High Court · (2003) ILR (MP) 1100 : (2003) 1 MPHT 28

Criminal Procedure Code, 1973 (CrPC) — Section 320(2)Penal Code, 1860 (IPC) — Section 325, 333, 34, 34
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