High Courts20 Aug 2002Allowed
Madhulika Verma and Another Vs Prabhatoati Verma
Madhya Pradesh High Court · (2002) 2 MPJR 465 : (2003) 1 MPLJ 65
Succession Act, 1925 — Section 383, 384
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2002
1,010 judgments · page 15 of 51
High Courts19 Aug 2002Dismissed
Raghuveer Vs Smt. Rekha and Another
Madhya Pradesh High Court · (2002) 4 MPHT 528 : (2003) 2 MPLJ 53
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts19 Aug 2002Dismissed
Kishan Vs State of M.P.
Madhya Pradesh High Court · (2003) 1 MPHT 397
Penal Code, 1860 (IPC) — Section 302, 307
High Courts19 Aug 2002Allowed
Haqikat Rai Vs Ahmad Ali
Madhya Pradesh High Court · (2003) CriLJ 1396
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482, 483Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts19 Aug 2002
Hindustan Copper Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 2 MPHT 93 : (2003) 2 MPLJ 265
Land Acquisition Act, 1894 — Section 11, 11A, 16, 17, 17(1)
High Courts19 Aug 2002
Kamlabai and Others Vs Smt. Asha Sharma and Others
Madhya Pradesh High Court · (2002) 3 ACC 481
Motor Vehicles Act, 1988 — Section 173
High Courts16 Aug 2002Dismissed
Madhur Courier Services Vs Dr. R.S. Pande
Madhya Pradesh High Court · (2003) 2 MPHT 45 : (2003) 2 MPLJ 392
Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 14(1), 2(1)
High Courts16 Aug 2002
Deepak Shukla Vs Smt. Savita Shukla
Madhya Pradesh High Court · (2003) CriLJ 4020 : (2003) 2 DMC 30 : (2002) 5 MPHT 534 : (2003) 2 MPJR 172 : (2002) 4 MPLJ 544
Criminal Procedure Code, 1973 (CrPC) — Section 409
High Courts13 Aug 2002Dismissed
Rajabeti and Another Vs Ramshri and Others
Madhya Pradesh High Court · (2004) ACJ 321
Motor Vehicles Act, 1988 — Section 149(2)
High Courts13 Aug 2002Allowed
Subhash Gautam Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2004) ACJ 1097
High Courts13 Aug 2002
Rafique and Another Vs M.P. State Road Transport Corporation and Another
Madhya Pradesh High Court · (2004) ACJ 1723 : (2002) 4 MPHT 506
Motor Vehicles Act, 1988 — Section 168, 171, 173
High Courts13 Aug 2002Dismissed
Kamlesh Kumar Kaurav Vs Chambal Kshetriya Gramin Bank and Others
Madhya Pradesh High Court · (2002) 5 MPHT 317 : (2002) 2 MPJR 504
Regional Rural Banks Act, 1976 — Section 13(2), 14, 3
High Courts13 Aug 2002Allowed
Runabai and Others Vs Mannalal and Others
Madhya Pradesh High Court · (2003) ACJ 1493 : (2003) ILR (MP) 979
Motor Vehicles Act, 1988 — Section 140, 149, 165, 166, 173
High Courts13 Aug 2002
New India Assurance Co. Ltd. Vs Punit and Others
Madhya Pradesh High Court · (2002) 1 ACC 324
Civil Procedure Code, 1908 (CPC) — Section 115, 3
High Courts13 Aug 2002Partly Allowed
Narayan Vs State of M.P.
Madhya Pradesh High Court · (2003) CriLJ 268 : (2002) 4 MPHT 190
Penal Code, 1860 (IPC) — Section 354, 376
High Courts13 Aug 2002Allowed
Bhagwantibai Vs State of M.P.
Madhya Pradesh High Court · (2002) 5 MPHT 346
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts13 Aug 2002Allowed
State of M.P. and others Vs Arvind Kumar Agrawal and another
Madhya Pradesh High Court · (2003) 1 MPLJ 305
Madhya Pradesh Kastha Chiran (Viniyaman) Adhiniyam, 1984 — Section 12(1), 9
High Courts13 Aug 2002Allowed
Shewaram and Sons Vs Union of India (UOI)
Madhya Pradesh High Court · (2003) 181 CTR 316 : (2003) 263 ITR 656 : (2003) 263 ITR 626 : (2004) 141 TAXMAN 16
Income Tax Act, 1961 — Section 276E
High Courts12 Aug 2002Dismissed
Lakhan Agrawal and another Vs M.P. State Financial Corporation, Indore and others
Madhya Pradesh High Court · (2003) 1 MPLJ 563
Arbitration Act, 1940 — Section 1Madhya Pradesh Land Revenue Code, 1959 — Section 146, 147, 155, 156, 24State Financial Corporations Act, 1951 — Section 29, 32G
High Courts12 Aug 2002Dismissed
Radhika Prasad Khare Vs State of M.P. and Another
Madhya Pradesh High Court · (2002) 4 MPHT 350 : (2003) 1 MPLJ 622
Madhya Pradesh Municipal Corporation Act, 1956 — Section 58