High Courts12 Jan 2001Dismissed
Murlidhar Sodani and Others Vs Securities and Exchange Board of India and Others
Madhya Pradesh High Court · (2001) 01 MP CK 0060
Companies Act, 1956 — Section 78Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2001
714 judgments · page 35 of 36
High Courts11 Jan 2001Allowed
Nagar Palika Nigam, Gwalior Vs Kailash Narain Srivastava and others
Madhya Pradesh High Court · (2001) 3 MPHT 389 : (2001) 1 MPLJ 459
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100Madhya Pradesh Land Revenue Code, 1959 — Section 257, 57, 57(2)
High Courts11 Jan 2001Dismissed
Durga Prasad Verma Vs Municipal Corporation and Another
Madhya Pradesh High Court · (2001) 5 MPHT 3 : (2001) 1 MPJR 435
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Madhya Pradesh Lok Parisar (Bedakhali) Adhiniyam, 1974 — Section 2Madhya Pradesh Municipal Corporation Act, 1956 — Section 326, 63
High Courts10 Jan 2001Allowed
Yograj @ Khanjar Wankhede Vs State of M.P. and others
Madhya Pradesh High Court · AIR 2001 MP 207 : (2001) ILR (MP) 341 : (2001) 3 MPHT 67 : (2001) 2 MPLJ 135
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Panchayat Election Rules, 1994 — Rule 76Madhya Pradesh Panchayat Nirvachan Niyam, 1995 — Rule 77, 77(2), 80, 80(1)
High Courts10 Jan 2001
Shanti Devi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2001) 2 DMC 417
Penal Code, 1860 (IPC) — Section 307, 324
High Courts09 Jan 2001Allowed
Khushal Chand Vs State of M.P.
Madhya Pradesh High Court · AIR 2001 MP 187 : (2001) 3 MPHT 174 : (2001) 1 MPLJ 680
Madhya Pradesh Lok Parisar (Bedakhali) Adhiniyam, 1974 — Section 10, 4, 5, 6, 7Madhya Pradesh Lok Parisar (Bendakhali) Niyam, 1975 — Rule 3
High Courts09 Jan 2001Partly Allowed
Kashi Prasad Vs Banshidhar and others
Madhya Pradesh High Court · AIR 2001 MP 185 : (2001) 1 MPHT 381 : (2001) 2 MPLJ 513 : (2001) 2 MPLJ 112
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 100, 9Specific Relief Act, 1963 — Section 34
High Courts09 Jan 2001Dismissed
M.P. State Road Transport Corporation Vs State Transport Appellate Tribunal, Gwalior and others
Madhya Pradesh High Court · (2001) 2 ACC 168 : AIR 2001 MP 209 : (2001) 3 MPHT 349
Motor Vehicles Act, 1939 — Section 47(3)Motor Vehicles Act, 1988 — Section 2(38), 67, 67(1), 68, 68(1)
High Courts09 Jan 2001Dismissed
Kalyan Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (2001) 5 MPHT 500 : (2001) 3 MPLJ 480
Constitution of India, 1950 — Article 20, 21Criminal Procedure Code, 1973 (CrPC) — Section 231, 311Penal Code, 1860 (IPC) — Section 302, 304
High Courts08 Jan 2001Allowed
Smt. Prema Agarwal and others Vs Om Prakash Gautam and another
Madhya Pradesh High Court · (2001) 2 MPHT 408 : (2002) 1 MPJR 126 : (2001) 1 MPLJ 547
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 100
High Courts08 Jan 2001
Jai Singh Vs State of M.P.
Madhya Pradesh High Court · (2001) CriLJ 2278 : (2001) 3 MPHT 18 : (2001) 2 MPLJ 484
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 376
High Courts05 Jan 2001Dismissed
New India Assurance Co. Ltd., Jabalpur Vs Smt. Santu Devi and Others
Madhya Pradesh High Court · (2002) 1 MPJR 55
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts05 Jan 2001Dismissed
Lupin Laboratories Ltd. Vs Commissioner, Commercial Taxes and Others
Madhya Pradesh High Court · (2001) ILR (MP) 334 : (2006) 143 STC 602
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Commercial Tax Act, 1994 — Section 17, 68, 9
High Courts04 Jan 2001
Surendra Kumar Verma Vs Bahadur Singh and Others
Madhya Pradesh High Court · (2002) ACJ 1033 : (2002) 1 MPJR 15
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts04 Jan 2001Allowed
Vandana Jain Vs Dharmendra Kumar Jain and Others
Madhya Pradesh High Court · (2002) ACJ 866
High Courts04 Jan 2001Allowed
J. Enterprises Vs Sales Tax Officer and Others
Madhya Pradesh High Court · (2001) 123 STC 443
Constitution of India, 1950 — Article 226, 227Madhya Pradesh General Sales Tax Act, 1958 — Section 15, 15(10)
High Courts04 Jan 2001Allowed
Saida Khatoon and Others Vs M.P. State Road Transport Nigam and Others
Madhya Pradesh High Court · (2001) 5 MPHT 1
High Courts04 Jan 2001Allowed
Saida Khatoon and Others Vs Madhya Pradesh State Road Trans. Corporation and Others
Madhya Pradesh High Court · (2002) ACJ 1554
High Courts04 Jan 2001Allowed
Bhujbal and Others Vs State of M.P.
Madhya Pradesh High Court · (2001) 2 JLJ 166
Penal Code, 1860 (IPC) — Section 201, 302
High Courts03 Jan 2001Allowed
Prashant Electrodes Vs Assistant Commissioner, Sales Tax and Another
Madhya Pradesh High Court · (2001) 122 STC 208
Madhya Pradesh General Sales Tax Act, 1958 — Section 19