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Madhya Pradesh High Court judgments, 2001

714 judgments · page 36 of 36

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High Courts03 Jan 2001Dismissed

State of M.P. Vs Nathu Lal and Another

Madhya Pradesh High Court · (2001) 77 ECC 312 : (2001) 2 JLJ 123

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 50, 8
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High Courts03 Jan 2001Dismissed

State of M.P. Vs Nathu Lal and Ann

Madhya Pradesh High Court · (2002) 2 MPJR 480

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 8
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High Courts02 Jan 2001Dismissed

Pooran (dead) by Lrs Sallo Bai and Others Vs Gahsita and Others

Madhya Pradesh High Court · (2001) 2 MPJR 228

Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 15
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High Courts02 Jan 2001Allowed

C.A. Abraham Vs Madhya Pradesh Electricity Board and Others

Madhya Pradesh High Court · (2003) ACJ 901

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High Courts02 Jan 2001Allowed

Bholaram and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2001) 2 DMC 110

Penal Code, 1860 (IPC) — Section 107, 306
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High Courts02 Jan 2001Dismissed

Govind Singh Vs Sunita Devi

Madhya Pradesh High Court · (2001) 1 DMC 490

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
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High Courts02 Jan 2001Allowed

Engee Electronics Vs Industries Commissioner and Others

Madhya Pradesh High Court · (2001) 122 STC 12

Central Sales Tax Act, 1956 — Section 8(5)Madhya Pradesh General Sales Tax Act, 1958 — Section 12
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High Courts02 Jan 2001Allowed

Mohit Enterprises Vs Sales Tax Officer and Others

Madhya Pradesh High Court · (2001) 122 STC 321

Constitution of India, 1950 — Article 226
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High Courts02 Jan 2001Dismissed

Pressure Sensitive System (India) Ltd. Vs Aristocraft International Pvt. Ltd. and Others

Madhya Pradesh High Court · AIR 2001 MP 135 : (2001) 5 MPHT 130 : (2001) 3 MPLJ 520

Constitution of India, 1950 — Article 14, 299
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High Courts02 Jan 2001Allowed

Lalmani Pandey and Others Vs Ugratara Bus Service and Others

Madhya Pradesh High Court · (2003) ACJ 833

Motor Vehicles Act, 1939 — Section 95
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High Courts02 Jan 2001Allowed

Smt. Mini Mathew Vs Pyarelal and others

Madhya Pradesh High Court · (2003) ACJ 888 : (2001) 2 MPHT 322

Motor Vehicles Act, 1988 — Section 168, 171, 173
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High Courts02 Jan 2001Dismissed

Pooran (dead) by L.Rs. Sallobai and others Vs Ghasita and others

Madhya Pradesh High Court · (2001) 3 MPHT 358 : (2001) 1 MPLJ 677

Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 15
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High Courts02 Jan 2001

Smt. Shakuntalabai and others Vs Naresh Kumar Punjabi and others

Madhya Pradesh High Court · (2001) 2 MPHT 406

Motor Vehicles Act, 1939 — Section 110
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High Courts02 Jan 2001Allowed

C.A. Abraham Vs M.P.E.B. and Others

Madhya Pradesh High Court · (2001) 5 MPHT 92

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