High Courts31 Jan 2001Dismissed
Seth Mohanlal Hiralal Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2001) 5 MPHT 539
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2001
714 judgments · page 33 of 36
High Courts30 Jan 2001Dismissed
Ashok Kumar Vs Kishan Singh
Madhya Pradesh High Court · (2001) 3 MPHT 371
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts29 Jan 2001Dismissed
Rajbali Singh Vs Board of Secondary Education
Madhya Pradesh High Court · (2001) 5 MPHT 165 : (2001) 3 MPLJ 276
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Date of Birth (Entries in the School Register) Rules, 1973 — Rule 3, 7, 8, 9
High Courts29 Jan 2001Allowed
Perfect Engineering Company Vs Commissioner of Commercial Taxes and Others
Madhya Pradesh High Court · (2002) ILR (MP) 46 : (2001) 2 MPLJ 43 : (2001) 122 STC 641
High Courts29 Jan 2001Dismissed
Vastra Udyog Shramik Sangh, Ujjain Vs Union of India and Others
Madhya Pradesh High Court · (2001) 91 FLR 580 : (2001) 4 MPHT 291 : (2001) 3 MPLJ 614
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25(B)
High Courts25 Jan 2001Allowed
Chhatrapal Singh Thakur Vs Assistant Commissioner of Coal-mines Provident Fund and Others
Madhya Pradesh High Court · (2001) 90 FLR 451 : (2002) ILR (MP) 76 : (2001) 2 JLJ 279 : (2001) 2 LLJ 1327 : (2001) 5 MPHT 644 : (2002) 1 MPLJ 270
Coal Mines Provident Fund Rules, 1982 — Rule 7(7)Constitution of India, 1950 — Article 311
High Courts25 Jan 2001Allowed
Ramraj Prasad Karsoliya Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2002) CriLJ 1594 : (2002) ILR (MP) 163 : (2001) 4 MPHT 323 : (2002) 1 MPJR 431 : (2002) 2 MPLJ 21
Criminal Procedure Code, 1973 (CrPC) — Section 197Madhya Pradesh General Clauses Act, 1957 — Section 16Madhya Pradesh Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980 — Section 11, 11(2), 12, 2
High Courts25 Jan 2001Dismissed
Rajasthan State Road Transport Corporation, Jaipur Vs Lokman Singh and another
Madhya Pradesh High Court · AIR 2001 MP 206 : (2001) 2 MPHT 1 : (2001) 2 MPLJ 270
Evidence Act, 1872 — Section 3Motor Vehicles Act, 1988 — Section 165, 166, 168, 173
High Courts24 Jan 2001
Wearwell Tyres and Tubes Inds. P. Ltd. Vs Commr. of Cus. and C. Ex.
Madhya Pradesh High Court · (2001) 162 ELT 1167
Central Excises and Salt Act, 1944 — Section 35
High Courts24 Jan 2001Allowed
The Chhatarpur Homeopathic and Biochemical Association Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 2001 MP 263 : (2001) ILR (MP) 801 : (2001) 4 MPHT 455 : (2001) 3 MPLJ 405
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Registrikaran Adhiniyam, 1973 — Section 3, 33, 40
High Courts24 Jan 2001Allowed
Ranjeet Singh and others Vs State of M.P. and another
Madhya Pradesh High Court · (2001) CriLJ 4821 : (2001) 4 MPHT 97 : (2002) 1 MPLJ 103 : (2002) 1 RCR(Criminal) 683
Arms Act, 1959 — Section 17, 17(1), 17(3), 17(5)Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 117
High Courts24 Jan 2001Dismissed
Smt. Maya Verma Vs Jawaharlal Nehru Krishi Vishwavidyalaya, Jabalpur and another
Madhya Pradesh High Court · (2001) ILR (MP) 794 : (2001) 2 MPHT 373 : (2001) 3 MPLJ 288
Constitution of India, 1950 — Article 226, 227Jawaharlal Nehru Krishi Vishwa Vidyalaya Act, 1963 — Section 12, 2, 49
High Courts23 Jan 2001Allowed
National Insurance Co. Ltd. Vs Chand Ratan and others
Madhya Pradesh High Court · (2001) 2 MPLJ 299
High Courts23 Jan 2001Allowed
Prem Bai and Another Vs Ramesh and Others
Madhya Pradesh High Court · (2003) ACJ 633 : (2002) 1 MPLJ 353
High Courts23 Jan 2001Allowed
Poonamchand Jain Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2001) 2 DMC 499 : (2001) 2 MPLJ 61 : (2001) 3 RCR(Criminal) 39
Criminal Procedure Code, 1973 (CrPC) — Section 23, 24(8), 301(2)Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts23 Jan 2001Partly Allowed
National Insurance Co. Ltd. Vs Shri Chand Ratan and others
Madhya Pradesh High Court · (2003) ACJ 361 : (2001) 3 MPHT 130 : (2002) 2 MPLJ 299 : (2001) 2 MPLJ 299
Motor Vehicles Act, 1988 — Section 166
High Courts23 Jan 2001Allowed
S.K. Trivedi Vs Babulal Manjhi and others
Madhya Pradesh High Court · (2002) ACJ 1196 : (2001) 2 MPHT 324 : (2001) 3 MPLJ 12
Motor Vehicles Act, 1988 — Section 128, 168, 171, 173
High Courts23 Jan 2001
State of M.P. Vs Pattu alias Pratap Singh
Madhya Pradesh High Court · (2001) CriLJ 3217
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 311, 367, 391Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts23 Jan 2001Allowed
Smt. Prem Bai and Another Vs Shri Ramesh and Others
Madhya Pradesh High Court · (2001) 5 MPHT 547 : (2002) 1 MPLJ 353
High Courts23 Jan 2001Allowed
Poonamchand Jain Vs State of M.P. and Others
Madhya Pradesh High Court · (2001) 5 MPHT 579 : (2001) 2 MPLJ 61
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(8), 301(2), 439Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A