COURT ARCHIVE

Madhya Pradesh High Court judgments, 1999

719 judgments · page 9 of 36

High Courts07 Oct 1999Dismissed

Prof. Narendra Kumar Gouraha Vs State of M.P. and Others

Madhya Pradesh High Court · AIR 2000 MP 149 : (2000) ILR (MP) 558 : (2000) 2 MPHT 359 : (2000) 3 MPLJ 148 : (2000) 1 MPLJ 192

Constitution of India, 1950 — Article 226, 356Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 52

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High Courts07 Oct 1999

Smt. Janki and Others Vs Afraz Khan and Others

Madhya Pradesh High Court · (2000) 1 ACC 193

Motor Vehicles Act, 1988 — Section 140, 149

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High Courts07 Oct 1999Dismissed

Ram Narayan Bansal Vs Kedar Nath Mittal

Madhya Pradesh High Court · (2000) 1 MPJR 116

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 6 Rule 17, 151

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High Courts07 Oct 1999Allowed

Narendra Pratap Singh Vs Board of Revenue and Others

Madhya Pradesh High Court · (2000) 2 MPHT 155 : (2000) 1 MPLJ 401

Constitution of India, 1950 — Article 226, 227High Court of Madhya Pradesh (Contempt of Court Proceedings) Rules, 1980 — Rule 5

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High Courts07 Oct 1999Dismissed

Karamchand Thapar and Brothers (C.S.) Ltd., Nagpur Vs M.P. Electricity Board and others

Madhya Pradesh High Court · (2000) 2 MPLJ 453

Constitution of India, 1950 — Article 226

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High Courts06 Oct 1999Allowed

Mysore Cement Ltd. and Another Vs State of M.P. and Others

Madhya Pradesh High Court · (2000) 2 MPJR 607

Constitution of India, 1950 — Article 226, 227Madhya Pradesh General Sales Tax Act, 1958 — Section 12

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High Courts06 Oct 1999

Mohammad Hussain Vs Iqubal Hussain and Others

Madhya Pradesh High Court · (2000) 1 ACC 385

Motor Vehicles Act, 1988 — Section 163, 2, 3, 75

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High Courts06 Oct 1999

Dharampal Singh Pall Vs Central Board of Direct Taxes and Others

Madhya Pradesh High Court · (2001) 170 CTR 61 : (2001) 250 ITR 629

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 119, 119(2), 239

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High Courts05 Oct 1999

Mahesh Kumar and Others Vs Munnalal and Others

Madhya Pradesh High Court · (2000) 1 JLJ 343 : (2000) 2 MPLJ 221

Motor Vehicles Act, 1939 — Section 92AMotor Vehicles Act, 1988 — Section 140, 140(1), 140(3), 140(4), 142

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High Courts05 Oct 1999Allowed

Adarwati and Another Vs Mohanlal and Others

Madhya Pradesh High Court · (2001) ACJ 1992 : (2001) 2 MPJR 155

Civil Procedure Code, 1908 (CPC) — Section 20Motor Vehicles Act, 1988 — Section 140, 16, 166, 20

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High Courts05 Oct 1999Allowed

Krishna Sahu Vs Munna Lal and Others

Madhya Pradesh High Court · (2001) ACJ 1783

Motor Vehicles Act, 1988 — Section 142

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High Courts04 Oct 1999Allowed

Ku. Gurmeet Kaur Vs Sardar Amrik Singh

Madhya Pradesh High Court · (2000) 2 MPJR 369

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts04 Oct 1999

Ramful Vs Mukhtyar Singh and Others

Madhya Pradesh High Court · (2000) 2 ACC 144 : (2000) 2 MPLJ 11

Motor Vehicles Act, 1988 — Section 140

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High Courts04 Oct 1999Allowed

Syed Habib Ahmad Vs State of M.P. and Others

Madhya Pradesh High Court · (2000) 1 MPJR 134

Constitution of India, 1950 — Article 226Madhya Pradesh Municipal Corporation Act, 1956 — Section 9(1)(b)

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High Courts04 Oct 1999

Commissioner of Commercial Tax Vs Dabar India Ltd.

Madhya Pradesh High Court · (2000) 119 STC 37

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High Courts02 Oct 1999Dismissed

Mahesh Kumar and Another Vs Hari Shanker Patel and Others

Madhya Pradesh High Court · (2000) 1 ACC 266 : (2001) ACJ 2071

Motor Vehicles Act, 1988 — Section 10, 2, 3, 75

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High Courts01 Oct 1999Dismissed

Vijay Kumar Pathak Vs Dineshchand Bansal

Madhya Pradesh High Court · (2000) 1 MPHT 368

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High Courts01 Oct 1999Dismissed

Kallu Vs Jabalpur Development Authority and another

Madhya Pradesh High Court · (2000) 1 MPJR 273 : (2000) 1 MPLJ 313

Madhya Pradesh Town Improvement Trust Act, 1960 — Section 71(2)

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High Courts30 Sept 1999

Mohd. Sharif Vs Nattha Ram and Others

Madhya Pradesh High Court · (2000) 1 ACC 567

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High Courts30 Sept 1999Dismissed

Raju Vs State of M.P.

Madhya Pradesh High Court · (2001) 1 JLJ 379

Penal Code, 1860 (IPC) — Section 376

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