High Courts15 Oct 1999Dismissed
Suneel Kumar Jain Vs State of M.P. and others
Madhya Pradesh High Court · (2000) 2 MPLJ 434
Madhya Pradesh Lokayukt Evam Up-Lokayukt Adhiniyam, 1981 — Section 17
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1999
719 judgments · page 8 of 36
High Courts14 Oct 1999Allowed
Babbu @ Babulal Vs State of M.P.
Madhya Pradesh High Court · (2000) CriLJ 1123 : (2000) 1 MPHT 405
Penal Code, 1860 (IPC) — Section 376(2)
High Courts14 Oct 1999Allowed
Ujagar Singh Vs State of M.P.
Madhya Pradesh High Court · (2000) 1 MPHT 360 : (2000) 1 MPLJ 58
Penal Code, 1860 (IPC) — Section 201, 302, 304B, 498A
High Courts14 Oct 1999Allowed
Madanlal and Others Vs State of M.P.
Madhya Pradesh High Court · (2000) 1 MPHT 358
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482
High Courts14 Oct 1999Dismissed
Brij Bhal Singh Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 2000 MP 265 : (2001) 4 MPLJ 102
Constitution of India, 1950 — Article 226Railways Act, 1989 — Section 198
High Courts14 Oct 1999
National Insurance Company Ltd. Vs Kansram and Others, Kunj Bihari and Others, Dashrath and Others, Prabhat and Others, Ku. Nirmala and Others, Leela Bai and Others and Dobdhe and Others Umed Chand Golcha Vs Dayaram and Others
Madhya Pradesh High Court · (2000) ACJ 405 : (2000) 101 CompCas 451 : (2000) ILR (MP) 526 : (2000) 2 JLJ 126 : (2000) 2 MPLJ 506
Motor Vehicles Act, 1939 — Section 103AMotor Vehicles Act, 1988 — Section 157
High Courts14 Oct 1999
Ashutosh Kumar Mishra Vs M.P. Board of Secondary Education, Bhopal
Madhya Pradesh High Court · AIR 2000 MP 188 : (2000) 2 MPHT 237 : (2000) 1 MPLJ 395
Constitution of India, 1950 — Article 226Madhya Pradesh Board of Secondary Education Regulations, 1965 — Regulation 119Madhya Pradesh Madhyamik Shiksha Adhiniyam, 1965 — Section 28
High Courts14 Oct 1999Allowed
Dhanroop and Another Vs Purushottamdas Purohit and Others
Madhya Pradesh High Court · AIR 2000 MP 118
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11(4)
High Courts14 Oct 1999
Smt. Vimla Devi and Others Vs Dayaram and Others
Madhya Pradesh High Court · (2000) 2 JLJ 199 : (2000) 3 MPHT 197
Motor Vehicles (Amendment) Act, 1956 — Section 31Motor Vehicles Act, 1939 — Section 101, 102, 103A, 103A(1), 112Motor Vehicles Act, 1988 — Section 157
High Courts14 Oct 1999
Santosh Vs State of M.P.
Madhya Pradesh High Court · (2000) CriLJ 1835 : (1993) ILR (MP) 34 : (2000) 1 JLJ 240 : (2000) 2 MPHT 241 : (2000) 1 MPJR 349 : (2000) 1 MPLJ 354 : (2000) 2 RCR(Criminal) 497
Criminal Procedure Code, 1973 (CrPC) — Section 389, 437, 439Penal Code, 1860 (IPC) — Section 302
High Courts14 Oct 1999Dismissed
Shri Uttam Chand and Another Vs Shri Purushottamdas Ji Patel
Madhya Pradesh High Court · (2000) 2 MPHT 247
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Oct 1999
Santosh and etc. Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2000) CriLJ 1140 : (2000) 1 JLJ 128
Criminal Procedure Code, 1973 (CrPC) — Section 428, 528Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323
High Courts12 Oct 1999Allowed
Prakash Tolani Vs Commissioner of Sales Tax and others
Madhya Pradesh High Court · (2001) 1 MPJR 53 : (2001) 1 MPLJ 254
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts11 Oct 1999Allowed
Yashpal Singh Jat Vs Chambal Kshetriya Gramin Bank and Others
Madhya Pradesh High Court · (1999) 2 MPJR 516
High Courts11 Oct 1999Dismissed
Jafar Ahmed Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 1 MPHT 587
Constitution of India, 1950 — Article 227
High Courts09 Oct 1999Dismissed
Deenanath Sharma Vs Tarun Prasad Chatterjee and others
Madhya Pradesh High Court · (2001) 1 MPLJ 241
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts09 Oct 1999Allowed
Syed Habib Ahmad Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 2 MPHT 166
Constitution of India, 1950 — Article 226Madhya Pradesh Municipal Corporation Act, 1956 — Section 9(1)
High Courts08 Oct 1999Dismissed
Kanhaiya Lal and Another Vs Mustakim Khan and Others
Madhya Pradesh High Court · (2001) ACJ 50
Motor Vehicles Act, 1988 — Section 173
High Courts08 Oct 1999
Leelabai Vs Suraj Singh and Others
Madhya Pradesh High Court · (2000) 1 ACC 136
Motor Vehicles Act, 1988 — Section 173
High Courts08 Oct 1999Dismissed
Murli Shri Deo Radha Madhawlal Jee Geda Trust, Sagar and others Vs Pradeep Kumar Nayak
Madhya Pradesh High Court · (2000) 2 MPLJ 69
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 113, 116