High Courts12 Jan 1999Dismissed
Ram Swaroop Shakya Vs Morena Mandal Sahakari Shakkar Karkhana Ltd. and Others
Madhya Pradesh High Court · (1999) 1 MPLJ 416
Constitution of India, 1950 — Article 12, 226, 23
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1999
719 judgments · page 36 of 36
High Courts11 Jan 1999Allowed
R.S. Sisodiya Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 1 MPJR 627
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Municipal Corporation Act, 1956 — Section 355, 433, 58, 95
High Courts08 Jan 1999Dismissed
Cox Distillery and Another Vs McDowell and Co. Ltd. and Another
Madhya Pradesh High Court · AIR 1999 MP 118 : (2001) ILR (MP) 79 : (2000) 1 MPLJ 33
Trade and Merchandise Marks Act, 1958 — Section 29
High Courts08 Jan 1999Dismissed
Devilal Vyas Vs Smt. Narmadabai and Others
Madhya Pradesh High Court · (1999) 2 MPLJ 80
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts07 Jan 1999
Kandhilal Patel and Others Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1999 MP 137 : (2000) ILR (MP) 49 : (1999) 2 JLJ 109
Madhya Pradesh Panchayat Raj Adhiniyam, 1994 — Section 21(4), 91
High Courts07 Jan 1999Allowed
Tej Singh Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 DMC 651
Penal Code, 1860 (IPC) — Section 306
High Courts07 Jan 1999Dismissed
Azad Singh Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 MPLJ 704
Penal Code, 1860 (IPC) — Section 300
High Courts07 Jan 1999Dismissed
Azad Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1999) CriLJ 4816 : (1999) 1 MPLJ 704
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts07 Jan 1999Dismissed
National Insurance Co. Ltd. Vs Prakash Jain and Others
Madhya Pradesh High Court · (2000) ACJ 608 : (1999) 1 MPLJ 25
Motor Vehicles Act, 1988 — Section 166
High Courts06 Jan 1999Dismissed
Rajendra Kumar Sharma Vs Jiwaji University, Gwalior and Others
Madhya Pradesh High Court · (1999) 1 MPJR 461
Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 49(2)(ii), 49(4)
High Courts06 Jan 1999Dismissed
Rajendra Kumar Sharma Vs Jiwaji University and Others
Madhya Pradesh High Court · (1999) 1 MPLJ 554
Constitution of India, 1950 — Article 226Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 49, 49(2), 58
High Courts06 Jan 1999
Munni Begam Vs Abdul Satar
Madhya Pradesh High Court · (2001) 2 DMC 596 : (2001) 1 JLJ 292 : (2001) 1 MPJR 145 : (2001) 1 MPLJ 312 : (2001) 2 RCR(Criminal) 148
Criminal Procedure Code, 1973 (CrPC) — Section 125 , 126, 127, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 7
High Courts06 Jan 1999Dismissed
Chhotekhan Vs Rajesh Kumar Agrawal
Madhya Pradesh High Court · (2000) 2 ACC 289 : (2001) ACJ 228 : (1999) 2 LLJ 181 : (1999) 2 MPLJ 75
Workmens Compensation Act, 1923 — Section 4
High Courts06 Jan 1999Allowed
Balkrishan and Another Vs Mohsin Bhai and Others
Madhya Pradesh High Court · AIR 1999 MP 86 : (2000) ILR (MP) 494 : (1999) 1 JLJ 399 : (1999) 2 MPLJ 31
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Bharat Abolition of Jagirs Act, 1951 — Section 19, 2(7), 4(1)Transfer of Property Act, 1882 — Section 58
High Courts05 Jan 1999
Ranjit Singh Vs State of M.P.
Madhya Pradesh High Court · (1999) 2 ACR 1884
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts05 Jan 1999Dismissed
K.P. Agnihotri Vs State of M.P.
Madhya Pradesh High Court · (1999) CriLJ 1483 : (1999) ILR (MP) 1097
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts05 Jan 1999Dismissed
Rajmal (Dead) Through L.R. Arjun Kumar Vs Santokbai and Others
Madhya Pradesh High Court · (2000) 1 MPJR 562
Civil Procedure Code, 1908 (CPC) — Section 100(5)Specific Relief Act, 1963 — Section 16(1)(c)
High Courts05 Jan 1999Dismissed
Sudesh alias Suresh Vs State of M.P.
Madhya Pradesh High Court · (1999) CriLJ 2602 : (2001) ILR (MP) 233 : (2000) 2 MPJR 169
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 376, 394, 411
High Courts05 Jan 1999Dismissed
State of M.P. Vs M/S Triyug Talkies and Another
Madhya Pradesh High Court · (2000) 1 MPJR 64
Madhya Pradesh Entertainments Duty and Advertisements Tax Act, 1936 — Section 4DMadhya Pradesh Land Revenue Code, 1959 — Section 50