High Courts17 Nov 1999
Mustakeem and Others Vs State of M.P.
Madhya Pradesh High Court · (2000) 1 MPHT 417
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1999
719 judgments · page 5 of 36
High Courts17 Nov 1999Dismissed
Tejilal Vs Dayal and Another
Madhya Pradesh High Court · AIR 2000 MP 117
Specific Relief Act, 1963 — Section 16
High Courts17 Nov 1999Dismissed
Dr. Kailashchandra Vs State of M.P.
Madhya Pradesh High Court · (2000) 1 ALT(Cri) 16 : (2000) 1 MPHT 545
Penal Code, 1860 (IPC) — Section 304A
High Courts17 Nov 1999
Mankuradevi and Others Vs Rakesh and Others
Madhya Pradesh High Court · (2000) 1 ACC 533
High Courts17 Nov 1999Allowed
National Insurance Co. Ltd. Vs Biniya Bai and Others
Madhya Pradesh High Court · (2001) ACJ 1380 : (2000) 2 MPLJ 97
Motor Vehicles Act, 1988 — Section 149, 173, 92, 95
High Courts17 Nov 1999
Mariyambai and Others Vs Kishan Lal and Others
Madhya Pradesh High Court · (2000) 2 ACC 304 : (2002) ILR (MP) 69 : (2000) 1 JLJ 203
Civil Procedure Code, 1908 (CPC) — Section 100, 101Penal Code, 1860 (IPC) — Section 304
High Courts17 Nov 1999Allowed
Yadav Vs State of M.P.
Madhya Pradesh High Court · (2000) 1 JLJ 289
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 100, 302, 97
High Courts16 Nov 1999Dismissed
State of Madhya Pradesh Vs Raggi and Others
Madhya Pradesh High Court · (2001) 1 DMC 342
Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
High Courts16 Nov 1999
Smt. Ratna Kanthale Vs Rajendra Kanthale
Madhya Pradesh High Court · (2000) 1 DMC 490
Hindu Marriage Act, 1955 — Section 13B, 25, 26, 9
High Courts16 Nov 1999Dismissed
Employees' Union Ordnance Factory and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2000) 1 MPHT 496 : (2000) 1 MPLJ 514
Constitution of India, 1950 — Article 14, 226, 276Madhya Pradesh Vritti Kar Adhiniyam, 1995 — Section 2, 3, 3(2), 3(3), 4
High Courts15 Nov 1999
Kailash Vs National Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (2001) ACJ 1454 : (2000) 2 MPLJ 7
High Courts15 Nov 1999Dismissed
Har Prasad and Others Vs Smt. Rajrani and Others
Madhya Pradesh High Court · (2000) 2 MPJR 280
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2, 100Succession Act, 1925 — Section 372
High Courts05 Nov 1999Allowed
Ravi Madanlal Paliwal Vs State of M.P. and others
Madhya Pradesh High Court · (2000) 2 MPJR 222 : (2000) 2 MPLJ 116
Constitution of India, 1950 — Article 226, 227
High Courts05 Nov 1999Dismissed
Ayodhya Prasad Vs Chhedilal
Madhya Pradesh High Court · AIR 2000 MP 184 : (2001) ILR (MP) 371 : (2000) 1 MPHT 452 : (2001) 4 MPLJ 353
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Article 69
High Courts05 Nov 1999Dismissed
Hari Singh Sidar Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 1 MPHT 345 : (2000) 2 MPLJ 123
Madhya Pradesh Municipalities Act, 1961 — Section 29B, 37, 37(1), 37(2), 41A
High Courts05 Nov 1999Allowed
Pyarelal Karan Singh Vs Ratan Chand
Madhya Pradesh High Court · (2000) 2 MPLJ 13
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 24(4), 39Madhya Pradesh Civil Courts Act, 1958 — Section 15
High Courts05 Nov 1999Dismissed
State of M.P. Vs Narendra Kumar
Madhya Pradesh High Court · (2000) CriLJ 2379 : (2000) 2 MPLJ 399
Criminal Procedure Code, 1973 (CrPC) — Section 377(3)Penal Code, 1860 (IPC) — Section 376Probation of Offenders Act, 1958 — Section 4, 4(1)
High Courts04 Nov 1999
Laxminarain Deohare and etc. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 2000 MP 175
Constitution of India, 1950 — Article 226Railways Act, 1989 — Section 60
High Courts04 Nov 1999Dismissed
Khumna and Another Vs Govind Das and Others
Madhya Pradesh High Court · (2000) 2 MPJR 599
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Widows Remarriage Act, 1856 — Section 2
High Courts03 Nov 1999Allowed
Sewakram Marar and others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2001) 1 MPJR 38 : (2001) 1 MPLJ 259
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34