High Courts26 Nov 1999Dismissed
Jogilal and Others Vs Mansharam and Another
Madhya Pradesh High Court · (2000) 1 MPHT 392
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 131, 131(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1999
719 judgments · page 4 of 36
High Courts26 Nov 1999Dismissed
Kamalrani Rajaram Guru and others Vs Kumari Pinki and another
Madhya Pradesh High Court · (2001) 2 MPLJ 677
Specific Relief Act, 1963 — Section 16(c)
High Courts26 Nov 1999Dismissed
State of M.P. and Another Vs Uttam Chand and Others
Madhya Pradesh High Court · (2000) 2 JLJ 143
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 4, Order 43 Rule 1, 151Madhya Pradesh Land Revenue Code, 1959 — Section 237, 248
High Courts24 Nov 1999Dismissed
VXL India Limited and another Vs Keshav Brij Bhushan Das Aggarwal and another
Madhya Pradesh High Court · (2001) 1 MPLJ 344
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16, 96
High Courts24 Nov 1999Dismissed
New India Assurance Co. Ltd. Vs Shambhu Nath Gupta and Others
Madhya Pradesh High Court · (2001) ACJ 1816
Motor Vehicles Act, 1988 — Section 163, 2
High Courts24 Nov 1999Allowed
Adim Jati Sewa Sahakari Samiti Maryadit and another Vs State of M.P. and others
Madhya Pradesh High Court · (2000) 1 MPJR 634 : (2000) 3 MPLJ 255
Madhya Pradesh Co-operative Societies Act, 1960 — Section 53(1)
High Courts24 Nov 1999Dismissed
Amrita @ Amritlal Vs State of M. P.
Madhya Pradesh High Court · (2001) 2 MPLJ 251
Penal Code, 1860 (IPC) — Section 302, 307
High Courts24 Nov 1999Dismissed
Shree Taran Taran Cold Retreaders Vs State of M.P.
Madhya Pradesh High Court · (2000) 1 MPLJ 526
Madhya Pradesh General Sales Tax Act, 1958 — Section 12
High Courts22 Nov 1999Dismissed
Sangamlal Shukla Vs State of M.P. and others
Madhya Pradesh High Court · (2001) 1 MPLJ 453
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Nagar Tatha Gramin Nivesh Adhiniyam, 1973 — Section 76(1)
High Courts22 Nov 1999Dismissed
Guruvachan Singh Vs Manjit Singh Bagga
Madhya Pradesh High Court · (2000) 2 MPLJ 140
High Courts22 Nov 1999
Commissioner of Commercial Tax Vs Patidar Trading Corporation
Madhya Pradesh High Court · (2001) ILR (MP) 416 : (2000) 118 STC 412
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts19 Nov 1999Dismissed
Suresh Chand Awasthi Vs Ajesh Kumar Choubey and Others
Madhya Pradesh High Court · (2001) ACJ 177 : (2000) 2 MPLJ 126
Motor Vehicles Act, 1988 — Section 145, 147, 166
High Courts19 Nov 1999Allowed
Manoj Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2000) CriLJ 1997 : (2000) 2 JLJ 52 : (2000) 2 MPJR 215
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 323, 34Probation of Offenders Act, 1958 — Section 3, 4, 5, 6
High Courts18 Nov 1999
Pooja Marketing Agencies, Jabalpur Vs Excise Commissioner, Gwalior
Madhya Pradesh High Court · (2001) 1 MPJR 12 : (2001) 1 MPLJ 482
Constitution of India, 1950 — Article 226Madhya Pradesh Excise Act, 1915 — Section 2(11), 2(19), 2(9)
High Courts18 Nov 1999
Anjora Bai Deriha Vs Manohar
Madhya Pradesh High Court · (2000) 2 MPLJ 32
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 15, 16, 8Transfer of Property Act, 1882 — Section 122, 123, 5
High Courts17 Nov 1999
United India Insurance Co. Ltd. Vs Mukesh and Others
Madhya Pradesh High Court · (2000) 2 ACC 318
Motor Vehicles Act, 1988 — Section 149
High Courts17 Nov 1999Allowed
Usha Vs Madhya Pradesh State Road Trans. Corpn. and Another
Madhya Pradesh High Court · (2001) ACJ 1630
Motor Vehicles Act, 1988 — Section 147
High Courts17 Nov 1999
Mahendra Kumar Jain Vs Brjwasi Upadhyaya
Madhya Pradesh High Court · (2001) 1 MPJR 44
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(g)
High Courts17 Nov 1999Dismissed
New India Assurance Co. Ltd. Vs Dhapubai and Others
Madhya Pradesh High Court · (2000) 1 ACC 482 : (2001) ACJ 1549
Motor Vehicles Act, 1988 — Section 149, 170
High Courts17 Nov 1999Allowed
Pratyush Chatterjee Vs Super Auto Forge Pvt. Ltd. and Another
Madhya Pradesh High Court · (2000) 1 MPHT 458 : (2001) 4 MPLJ 472
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11, 15, 16, 17