High Courts23 Sept 1997
Steel Tubes of India Ltd. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1997) 72 ECR 803
Central Excises and Salt Act, 1944 — Section 35
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1997
705 judgments · page 9 of 36
High Courts22 Sept 1997Dismissed
Amrit Lal Vs Employees' State Insurance Corporation
Madhya Pradesh High Court · (1998) 2 LLJ 844
Employees State Insurance Act, 1948 — Section 82
High Courts22 Sept 1997Allowed
Namdeo Devangan and Another Vs Seetaram and Others
Madhya Pradesh High Court · AIR 1998 MP 148 : (1997) ILR (MP) 516 : (1998) 1 MPJR 66
Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Section 96
High Courts22 Sept 1997Dismissed
Auto Trade and Transport Vs National Insurance Company and Another
Madhya Pradesh High Court · (1998) 1 ACC 208 : (1999) ACJ 693 : AIR 1998 MP 147 : (1997) ILR (MP) 620 : (1997) 2 MPLJ 679
Carriers Act, 1865 — Section 10Evidence Act, 1872 — Section 115
High Courts22 Sept 1997
State of M.P. and Others Vs Yankappa and Another
Madhya Pradesh High Court · AIR 1998 MP 208 : (1998) 2 JLJ 49 : (1998) 1 MPLJ 196
Constitution of India, 1950 — Article 226, 227
High Courts22 Sept 1997Dismissed
S.K. Sahni Vs Union of India
Madhya Pradesh High Court · (1998) 2 MPJR 380
Arbitration Act, 1940 — Section 20, 41
High Courts22 Sept 1997
Auto Trade and Transport Corporation Vs National Insurance Company Ltd. and Another
Madhya Pradesh High Court · (1997) 2 MPLJ 679
Carriers Act, 1865 — Section 10Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Sept 1997Dismissed
M.P.S.R.T.C., Ratlam Vs Smt. Salina Roz Aiexender and Others
Madhya Pradesh High Court · (1999) 1 MPJR 583
High Courts18 Sept 1997
M.P.S.R.T.C. Vs Smt. Salina Roz Alexender and Others
Madhya Pradesh High Court · (1998) 1 ACC 680
High Courts18 Sept 1997Dismissed
Bhawani Shanker Sharma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1998 MP 254 : (1998) 2 MPLJ 20
Constitution of India, 1950 — Article 226
High Courts18 Sept 1997Dismissed
Ghanshyam Madhavrao Barhate and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1998 MP 150 : (1997) ILR (MP) 434
High Courts18 Sept 1997
Banshi Vs Nijanand Brijballabh Tiwari
Madhya Pradesh High Court · (1998) 2 MPLJ 533
Madhya Pradesh Municipalities Act, 1961 — Section 3(36)
High Courts18 Sept 1997Dismissed
M.C. Choubey Vs Narbadeshwar Prasad Pandey
Madhya Pradesh High Court · (1998) ILR (MP) 90 : (1998) 2 MPJR 154 : (1998) 2 MPLJ 189
High Courts18 Sept 1997Dismissed
Bhawani Shankar Sharma Vs State of M.P.
Madhya Pradesh High Court · (1998) 1 MPJR 7
Madhya Pradesh Co-operative Societies Act, 1960 — Section 64
High Courts18 Sept 1997
Janki Bai and Others Vs Union of India (UOI)
Madhya Pradesh High Court · (1999) ACJ 282
Railway Claims Tribunal Act, 1987 — Section 13, 23Railways Act, 1989 — Section 123, 124, 124A, 125, 126Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3
High Courts18 Sept 1997Dismissed
Karamsai Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) 2 MPJR 217
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts17 Sept 1997
Siddhartha Tubes Ltd. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1998) 60 ECC 33 : (1998) 76 ECR 227
Central Excises and Salt Act, 1944 — Section 35, 35F
High Courts17 Sept 1997
Commissioner of Income Tax Vs Vandana Rolling Mills Ltd.
Madhya Pradesh High Court · (1998) 146 CTR 726 : (1998) 234 ITR 693 : (1999) 102 TAXMAN 157
Income Tax Act, 1961 — Section 115J, 115J(1A)
High Courts17 Sept 1997Allowed
Mohanlal and Others Vs Darbarilal and Others
Madhya Pradesh High Court · (1998) 2 MPLJ 230
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 15, 47Constitution of India, 1950 — Article 227
High Courts17 Sept 1997
Suresh Agarwal Vs State of M.P.
Madhya Pradesh High Court · (1998) 1 JLJ 274 : (1997) 2 MPLJ 591 : (1998) 1 RCR(Criminal) 112
Criminal Procedure Code, 1973 (CrPC) — Section 437Juvenile Justice Act, 1986 — Section 2, 2(7), 32, 32(1), 5Penal Code, 1860 (IPC) — Section 302, 34