High Courts16 Sept 1997
Rukma Devi and Others Vs Ramavtar and Others
Madhya Pradesh High Court · (1998) 2 ACC 722
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1997
705 judgments · page 10 of 36
High Courts16 Sept 1997
Shivnath Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) CriLJ 2691
Penal Code, 1860 (IPC) — Section 176, 363, 366, 376
High Courts15 Sept 1997Allowed
Mankura Devi and Others Vs Rakesh and Others
Madhya Pradesh High Court · (1998) 1 ACC 178 : (1999) ACJ 74
High Courts15 Sept 1997Dismissed
Omprakash Rameshwar Patidar and Others Vs Ekbal Husain and Another
Madhya Pradesh High Court · (1998) 1 MPLJ 349
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts15 Sept 1997
Pahelwan Singh and Others Vs Leela Bai and Others
Madhya Pradesh High Court · AIR 1998 MP 152 : (1997) ILR (MP) 617 : (1999) 1 JLJ 349
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3
High Courts15 Sept 1997Dismissed
Amar Singh Vs Bhagwatibai
Madhya Pradesh High Court · (1998) 1 DMC 505
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Sept 1997
Commissioner of Income Tax Vs Bakhtawar Singh Balkishan Bhilai
Madhya Pradesh High Court · (1998) 148 CTR 560 : (1998) 234 ITR 652
Income Tax Act, 1961 — Section 32A, 80HH
High Courts15 Sept 1997
COMMISSIONER OF INCOME TAX Vs DAYALAL MEGWI and CO.
Madhya Pradesh High Court · (1998) 149 CTR 126
Income Tax Act, 1961 — Section 256, 32
High Courts15 Sept 1997
Nannulal Vs Ram Pyari Bai and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 60
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94
High Courts15 Sept 1997Dismissed
M.P.E.B. Betul Vs Smt. Premlata and Others
Madhya Pradesh High Court · (1998) 1 JLJ 66
Land Acquisition (Amendment) Act, 1984 — Section 30, 30(1), 30(2)Land Acquisition Act, 1894 — Section 15, 18, 23, 23(1A), 23(2)
High Courts15 Sept 1997
Commissioner of Income Tax Vs Gani Bhai Wahab Bhai
Madhya Pradesh High Court · (1998) 97 TAXMAN 310
Income Tax Act, 1961 — Section 143(3), 256(1), 263
High Courts12 Sept 1997Allowed
Munnalal Vs Munnalal and Others
Madhya Pradesh High Court · (1999) ACJ 210
Motor Vehicles Act, 1988 — Section 163A
High Courts12 Sept 1997Allowed
M.P. Board of Secondary Education and Another Vs Ku. Vinita Rupra
Madhya Pradesh High Court · (1998) 1 MPJR 191 : (1998) 1 MPLJ 595
Madhya Pradesh Board of Secondary Education Regulations, 1965 — Regulation 119
High Courts12 Sept 1997
New India Assurance Company Ltd. Vs Smt. Surgyan Singhaniya and Others
Madhya Pradesh High Court · (1998) 1 ACC 631 : (1999) ACJ 675 : (1998) 1 MPLJ 328
Motor Vehicles Act, 1939 — Section 110B, 110D, 95, 95(2), 96(2)
High Courts12 Sept 1997Allowed
Keshav Lal Vs Smt. Maya Gupta
Madhya Pradesh High Court · (1999) 1 DMC 77 : (1998) 2 MPJR 393
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9Hindu Marriage Act, 1955 — Section 24, 27
High Courts12 Sept 1997Dismissed
Lalit Gurubaxani Vs Smt. Usha Gurubaxani
Madhya Pradesh High Court · AIR 1998 MP 175 : (1998) 2 DMC 182 : (1997) ILR (MP) 511 : (1998) 1 MPLJ 689
Hindu Marriage Act, 1955 — Section 9
High Courts12 Sept 1997Allowed
Hastimal Devilal Jain Vs Harikishan and Others
Madhya Pradesh High Court · (1999) ACJ 485 : (1998) 2 MPLJ 35
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 9 Rule 13Motor Vehicles Act, 1988 — Section 149(1), 168, 171
High Courts12 Sept 1997Dismissed
State of M.P. Vs Technodrillers
Madhya Pradesh High Court · (1998) 1 MPLJ 602
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 7
High Courts11 Sept 1997
R.S.H. VERMA and M. KANHAIYALAL Vs COMMISSIONER OF INCOME TAX
Madhya Pradesh High Court · (1999) 152 CTR 334
Income Tax Act, 1961 — Section 256
High Courts11 Sept 1997Dismissed
Sulochana Saryu Prasad Pandey Vs Lokmanya Sahkari Griha Nirman Sanstha and Another
Madhya Pradesh High Court · (1999) 1 MPLJ 431
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19