High Courts10 Mar 1995Dismissed
Pawan Kumar Khullar Vs Kaushal Leather Board Ltd.
Madhya Pradesh High Court · (1995) 2 MPJR 107
Companies Act, 1956 — Section 433
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1995
717 judgments · page 28 of 36
High Courts10 Mar 1995Allowed
Tulsa Bai Lodhi Vs Rajendra Singh Lodhi
Madhya Pradesh High Court · (1996) 41 MPLJ 81 : (1996) MPLJ 81
Hindu Marriage Act, 1955 — Section 13(1), 9
High Courts10 Mar 1995Dismissed
Pawan Kumar Khullar Vs Kaushal Leather Board Limited
Madhya Pradesh High Court · AIR 1996 MP 85 : (1996) 87 CompCas 130 : (1995) ILR (MP) 251 : (1996) 41 MPLJ 435 : (1996) MPLJ 435
Companies Act, 1956 — Section 433(1)
High Courts10 Mar 1995Allowed
Central Bank of India Vs Devdatt Shukla and Another
Madhya Pradesh High Court · AIR 1995 MP 214 : (1995) JLJ 356 : (1995) 40 MPLJ 890 : (1995) MPLJ 890
Limitation Act, 1963 — Section 5
High Courts09 Mar 1995
Trilok Chand Anand Vs Om Prakash and Others
Madhya Pradesh High Court · (1995) ACJ 1057
High Courts09 Mar 1995Dismissed
Grasim Industries Ltd. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1995) JLJ 365
General Rules — Rule 161A, 161BRailways Act, 1890 — Section 27A, 27A(1), 53
High Courts09 Mar 1995Dismissed
Kashibai Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1995) 2 DMC 135
Evidence Act, 1872 — Section 3, 32(1), 80Penal Code, 1860 (IPC) — Section 302, 304
High Courts09 Mar 1995Allowed
Oriental Bank of Commerce Vs Devi Prasad Verma and Others
Madhya Pradesh High Court · (1999) 95 CompCas 490 : (1996) 41 MPLJ 155 : (1996) MPLJ 155
Banking Regulation Act, 1949 — Section 21AUsurious Loans Act, 1918 — Section 3
High Courts09 Mar 1995Dismissed
Bhag Singh Jawahar Singh Vadhawa and Others Vs Sunita Harikishan Chugh and Another
Madhya Pradesh High Court · (1995) MPLJ 1037
Criminal Procedure Code, 1973 (CrPC) — Section 177, 205
High Courts08 Mar 1995
Commissioner of Gift-tax Vs Laxminarayan Mahawar
Madhya Pradesh High Court · (1995) 126 CTR 278 : (1996) 217 ITR 551 : (1995) 81 TAXMAN 260
High Courts08 Mar 1995Dismissed
Grasim Industries Ltd. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1995) 40 MPLJ 921 : (1995) MPLJ 921
Constitution of India, 1950 — Article 14Railways Act, 1890 — Section 27A, 53
High Courts08 Mar 1995
Sales Tax Commissioner, M.P. Vs M/s. Jain and Company, Sagar
Madhya Pradesh High Court · (1995) 2 MPJR 374
Madhya Pradesh General Sales Tax Act, 1958 — Entry 15, 44(1)
High Courts07 Mar 1995
Somti Bai and Others Vs Mishri Lal Chhoudhary and Others
Madhya Pradesh High Court · (1995) ACJ 1233
Motor Vehicles Act, 1988 — Section 96
High Courts07 Mar 1995
Narayan Singh and Another Vs Rajaram and Another
Madhya Pradesh High Court · AIR 1995 MP 200 : (1996) 41 MPLJ 959 : (1996) MPLJ 959
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, 51
High Courts07 Mar 1995Dismissed
Rameshwar Prasad Purushottamlal Gupta Vs High Court of Madhya Pradesh and Another
Madhya Pradesh High Court · (1996) ILR (MP) 295 : (1996) 41 MPLJ 198 : (1996) MPLJ 198
Constitution of India, 1950 — Article 14, 226, 235
High Courts07 Mar 1995Allowed
Sangita Vs Narendra Singh and Others
Madhya Pradesh High Court · (1997) ACJ 861
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 173
High Courts07 Mar 1995Dismissed
Rameshwar Prasad Gupta Vs High Court of M.P. Jabalpur
Madhya Pradesh High Court · (1995) 2 MPJR 82
Constitution of India, 1950 — Article 14, 226, 227, 235
High Courts03 Mar 1995Dismissed
Bhag Singh and Another Vs Sunita and Others
Madhya Pradesh High Court · (1995) 1 DMC 584 : (1995) JLJ 596 : (1995) MPLJ 1037
Criminal Procedure Code, 1973 (CrPC) — Section 178Penal Code, 1860 (IPC) — Section 498A
High Courts03 Mar 1995Dismissed
Bhag Singh and Others Vs Sunita
Madhya Pradesh High Court · (1995) 2 DMC 240
Criminal Procedure Code, 1973 (CrPC) — Section 178Penal Code, 1860 (IPC) — Section 498A