High Courts16 Mar 1995Dismissed
National Insurance Company Ltd., Gwalior Vs Kamarjahan and Others
Madhya Pradesh High Court · (1995) ACJ 1150 : AIR 1996 MP 5 : (1995) 40 MPLJ 722 : (1995) MPLJ 722
Motor Vehicles Act, 1939 — Section 110C(2A), 96(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1995
717 judgments · page 27 of 36
High Courts16 Mar 1995Allowed
Girdharilal and Another Vs Abdul Latif and Others
Madhya Pradesh High Court · (1995) 2 MPJR 313
Motor Vehicles Act, 1939 — Section 91AMotor Vehicles Act, 1988 — Section 140
High Courts15 Mar 1995Allowed
B. D. B. Prasad Vs Bank of India and Another
Madhya Pradesh High Court · (1995) 2 MPJR 14
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15
High Courts15 Mar 1995Allowed
B.D.B. Prasad Vs Bank of India and Another
Madhya Pradesh High Court · AIR 1995 MP 234 : (1996) 41 MPLJ 492 : (1996) MPLJ 492
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15
High Courts15 Mar 1995
New India Assurance Co. Ltd. Vs Lalaram and Others
Madhya Pradesh High Court · (1995) ACJ 847
Motor Vehicles Act, 1988 — Section 140
High Courts15 Mar 1995Dismissed
Kisan Renhat Industry Vs Pushpa Harishankar Singhal
Madhya Pradesh High Court · (1995) 40 MPLJ 677 : (1995) MPLJ 677
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts15 Mar 1995
Surya Agroils Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1995) 59 ECR 444
Constitution of India, 1950 — Article 226, 227
High Courts14 Mar 1995Dismissed
Mantha alias Badri Prasad Vs State of M.P.
Madhya Pradesh High Court · (1995) JLJ 742
Penal Code, 1860 (IPC) — Section 302, 307, 34, 460
High Courts14 Mar 1995
Mukesh Vs M.P. State Road Transport Corporation and Another
Madhya Pradesh High Court · (1995) 2 ACC 179
High Courts14 Mar 1995Allowed
Mukesh Vs Madhya Pradesh State Road Trans. Corpn. and Another
Madhya Pradesh High Court · (1995) ACJ 1083
High Courts14 Mar 1995
Ashok Vs Ashok Singh and Others
Madhya Pradesh High Court · (1996) ACJ 392 : AIR 1995 MP 201 : (1995) ILR (MP) 365 : (1995) 40 MPLJ 675 : (1995) MPLJ 675
Motor Vehicles Act, 1988 — Section 140, 142
High Courts14 Mar 1995Allowed
Beni Prasad Rathore Vs State of M.P.
Madhya Pradesh High Court · (1996) 2 MPJR 431
Madhya Pradesh Municipalities Act, 1961 — Section 19, 19(b), 2, 47, 47(2)
High Courts14 Mar 1995
Ashok Vs Ashok Thakur and Others
Madhya Pradesh High Court · (1995) 1 ACC 536 : (1996) 1 MPJR 308
Motor Vehicles Act, 1988 — Section 140, 142
High Courts13 Mar 1995Dismissed
Pappu alias Sirajuddin Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1995) CriLJ 4143 : (1995) ILR (MP) 311
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts13 Mar 1995Allowed
Union of India (UOI) and Another Vs Ramchand Naraindas
Madhya Pradesh High Court · AIR 1995 MP 216 : (1995) JLJ 460 : (1995) 1 MPJR 265 : (1995) 40 MPLJ 560 : (1995) MPLJ 560
Telegraph Act, 1885 — Section 7B
High Courts13 Mar 1995Allowed
Pan Bai Vs Imrat Singh and Others
Madhya Pradesh High Court · (1995) 2 MPJR 227
Constitution of India, 1950 — Article 226, 227Representation of the People Act, 1951 — Section 100(1)(d)(iv)
High Courts13 Mar 1995
National Insurance Co. Ltd. Vs Meena Sharma and Others
Madhya Pradesh High Court · (1995) ACJ 1132
Motor Vehicles Act, 1939 — Section 110D
High Courts13 Mar 1995
New India Assurance Co. Ltd. Vs Pushpa Devi and Others
Madhya Pradesh High Court · (1995) 2 ACC 49
Motor Vehicles Act, 1988 — Section 178
High Courts10 Mar 1995Allowed
(Smt.) Tulsa Bai Vs Rajendra Singh
Madhya Pradesh High Court · (1995) 2 MPJR 104
Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1)(ib), 13(ib), 9
High Courts10 Mar 1995Allowed
Bank of India Vs Pritam Singh
Madhya Pradesh High Court · (1995) 1 MPJR 268