High Courts11 Aug 1992Allowed
Oriental Insurance Co. Ltd. Vs Shri Prakash and Others
Madhya Pradesh High Court · (1993) 1 ACC 393 : (1993) ACJ 1085
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1992
380 judgments · page 9 of 19
High Courts11 Aug 1992
New India Assurance Co. Ltd. Vs Munnidevi and Others
Madhya Pradesh High Court · (1993) ACJ 1066
General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1939 — Section 110B
High Courts10 Aug 1992Allowed
Akram and Others Vs State of M.P.
Madhya Pradesh High Court · (1993) CriLJ 1630
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts10 Aug 1992Dismissed
R.S. Sharma Vs M.P. Uchcha Siksha Anudan Ayog and Another
Madhya Pradesh High Court · (1992) 2 MPJR 216 : (1992) 37 MPLJ 982 : (1992) MPLJ 982
Madhya Pradesh Ashashkiya Shikashan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ke Vetano Ka Sanday) Adhiniyam, 1978 — Section 2Madhya Pradesh Uchcha Shiksha Anudan Ayog (Nirsan) Adhiniyam, 1994 — Section 13(2)
High Courts10 Aug 1992
Bharat Chand Chaturvedi Vs State of M.P. and Others
Madhya Pradesh High Court · (1993) 2 LLJ 412 : (1992) 2 MPJR 424 : (1993) 38 MPLJ 159 : (1993) MPLJ 159
Madhya Pradesh Industrial Relations Act, 1960 — Section 1(3), 31, 61
High Courts08 Aug 1992Dismissed
Mukhtyar Singh Vs Food Corporation of India and Others
Madhya Pradesh High Court · (1992) JLJ 665 : (1994) 2 LLJ 488 : (1992) 2 MPJR 146 : (1992) 37 MPLJ 902 : (1992) MPLJ 902
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts07 Aug 1992Dismissed
Shashikala Bai Sharma Vs Durga Prasad
Madhya Pradesh High Court · (1993) 1 DMC 126
Hindu Marriage Act, 1955 — Section 13
High Courts06 Aug 1992
Ramlal and Others Vs State of M.P.
Madhya Pradesh High Court · (1993) JLJ 125
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 161, 162, 164Evidence Act, 1872 — Section 11, 27
High Courts06 Aug 1992Dismissed
Smt. Shanti Devi Vs Smt. Kamlabai
Madhya Pradesh High Court · AIR 1993 MP 169 : (1994) 39 MPLJ 429 : (1994) MPLJ 429
Civil Procedure Code, 1908 (CPC) — Section 100(5)
High Courts05 Aug 1992Dismissed
Prakash Udasi Vs Ashadevi Devani
Madhya Pradesh High Court · (1992) 2 DMC 481
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Hindu Marriage Act, 1955 — Section 21
High Courts05 Aug 1992
Madhya Pradesh State Road Trans. Corpn. Vs Laxmi
Madhya Pradesh High Court · (1993) 1 ACC 349 : (1993) ACJ 1273
High Courts04 Aug 1992
Ramlal Prabhulal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1994) 39 MPLJ 165 : (1994) MPLJ 165
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 164Penal Code, 1860 (IPC) — Section 109, 120B, 149, 302, 324
High Courts30 Jul 1992
Madru Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (1993) CriLJ 1584 : (1997) ILR (MP) 288
Criminal Procedure Code, 1973 (CrPC) — Section 157, 159, 161, 164Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts28 Jul 1992Allowed
Subhash Chandra Bhandari Vs Union of India (UOI)
Madhya Pradesh High Court · (1994) 46 ECC 143
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3, 5Constitution of India, 1950 — Article 21, 22, 226Customs Act, 1962 — Section 108
High Courts28 Jul 1992Allowed
Union of India Vs Banshidhar Gopiram
Madhya Pradesh High Court · (1993) 1 MPJR 167
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 78B
High Courts27 Jul 1992
Jamunadas Khanchand Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1993) 38 MPLJ 462 : (1993) MPLJ 462
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)(5)
High Courts26 Jul 1992Allowed
Union of India (UOI) Vs Banshidhar Gopiram
Madhya Pradesh High Court · (1993) 38 MPLJ 430 : (1993) MPLJ 430
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 78B
High Courts24 Jul 1992Allowed
Nannu @ Mumtaz Mohammad Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1992) 37 MPLJ 993 : (1992) MPLJ 993
Criminal Procedure Code, 1973 (CrPC) — Section 39, 39(1)Penal Code, 1860 (IPC) — Section 302
High Courts24 Jul 1992Dismissed
Mahadev Bangale Vs Shanta Bangale and Another
Madhya Pradesh High Court · (1993) 2 DMC 537
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Jul 1992Allowed
New Shakti Iron and Steel Rerolling Mills Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1993) 38 MPLJ 101 : (1993) MPLJ 101
Madhya Pradesh General Sales Tax Act, 1958 — Section 12, 6(1)Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 — Section 10