High Courts23 Jul 1992Dismissed
Hope Textiles Ltd. and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1992) 65 FLR 770 : (1993) 1 LLJ 603 : (1992) 2 MPJR 44
Industrial Disputes Act, 1947 — Section 2, 25M
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1992
380 judgments · page 10 of 19
High Courts23 Jul 1992Dismissed
Ambikeshwar Prasad Dubey, Advocate Vs Hon'ble Chief Justice Shri S.K. Jha and Another
Madhya Pradesh High Court · (1992) JLJ 497 : (1992) 2 MPJR 44 : (1992) 37 MPLJ 553 : (1992) MPLJ 553
Constitution of India, 1950 — Article 225General Clauses Act, 1897 — Section 14(1)Government of India Act, 1915 — Section 108
High Courts22 Jul 1992
P.C. Rajput Vs State Govt. of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1993 MP 107 : (1993) 1 MPJR 69 : (1994) 39 MPLJ 387 : (1994) MPLJ 387
Contract Act, 1872 — Section 73Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 7
High Courts21 Jul 1992
Punjab National Bank Vs Ishwar Prasad Tiwari and Another
Madhya Pradesh High Court · (1994) 39 MPLJ 411 : (1994) MPLJ 411
Limitation Act, 1963 — Article 37
High Courts20 Jul 1992
Sukhlal Yadav Vs Madhya Pradesh State Road Transport Corporation, Bhopal of Another
Madhya Pradesh High Court · (1995) 2 MPJR 259
High Courts20 Jul 1992Allowed
Mukesh Jain Agarwal Vs Collector of Central Excise
Madhya Pradesh High Court · (1992) 40 ECC 5 : (1992) 42 ECR 638 : (1992) 62 ELT 295
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 108, 110(2), 123, 123(2), 124
High Courts20 Jul 1992Allowed
Chandar Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1992) CriLJ 3947
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 323
High Courts16 Jul 1992Dismissed
M.P. State Road Transport Corporation Vs State Transport Appellate Tribunal and Others
Madhya Pradesh High Court · (1992) 2 MPJR 40 : (1992) 37 MPLJ 931 : (1992) MPLJ 931
Motor Vehicles Act, 1939 — Section 58(2), 58(4)Motor Vehicles Act, 1988 — Section 81(5)
High Courts15 Jul 1992Allowed
Smt. Sona Bai and Others Vs Khoob Chand
Madhya Pradesh High Court · AIR 1993 MP 173 : (1993) 38 MPLJ 520 : (1993) MPLJ 520
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(6), 23A, 23H
High Courts15 Jul 1992Dismissed
Bhole alias Bholesh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (1993) CriLJ 2821 : (1993) 1 MPJR 141
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161(3), 164, 167, 167(2)Penal Code, 1860 (IPC) — Section 302, 34, 394
High Courts15 Jul 1992Dismissed
Tahsildar Yadav Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1992) 2 MPJR 242 : (1993) 38 MPLJ 87 : (1993) MPLJ 87
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 30
High Courts15 Jul 1992
Dr. Maneesh Rai Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1993 MP 1
Constitution of India, 1950 — Article 141, 226Madhya Pradesh Competitive P.G. Entrance Examination for Admission to Medical and Dental Course Rules, 1992 — Rule 1
High Courts14 Jul 1992Allowed
Raj Kumari and Another Vs Union of India (UOI)
Madhya Pradesh High Court · (1993) ACJ 846
Evidence Act, 1872 — Section 101, 102, 114
High Courts14 Jul 1992Dismissed
Godawari Bai Bisahuram Sahu Vs Bisahuram Sahu
Madhya Pradesh High Court · (1992) 2 MPJR 59 : (1992) 37 MPLJ 770 : (1992) MPLJ 770 : (1993) 1 RCR(Criminal) 156
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 5(1)
High Courts13 Jul 1992
Narayan Das and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1992) JLJ 685 : (1993) 38 MPLJ 145 : (1993) MPLJ 145
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts10 Jul 1992Allowed
Ajay Kumar Agarwal (Dr.) Vs Director of Medical Education and Others
Madhya Pradesh High Court · (1992) JLJ 659
Constitution of India, 1950 — Article 226
High Courts10 Jul 1992Allowed
Dr. Rupesh Modi Vs The Director of Medical Education, Bhopal and Others
Madhya Pradesh High Court · AIR 1993 MP 9
Constitution of India, 1950 — Article 226
High Courts08 Jul 1992Allowed
State of M.P. Vs Siddhu and Others
Madhya Pradesh High Court · (1992) JLJ 551
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 228(1)Penal Code, 1860 (IPC) — Section 307, 324
High Courts06 Jul 1992
Sardar Mehnga Singh Vs P.D. Das
Madhya Pradesh High Court · (1993) 1 MPJR 86 : (1993) 38 MPLJ 416 : (1993) MPLJ 416
Benami Transactions (Prohibition) Act, 1988 — Section 4(1), 4(3)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 2
High Courts03 Jul 1992Allowed
Harish Chandra and Another Vs Lucky Bharat Garage and Others
Madhya Pradesh High Court · (1994) ACJ 201
Motor Vehicles Act, 1988 — Section 140