High Courts01 Sept 1992Allowed
Vidya Devi Jain and Another Vs Ram Het and Others
Madhya Pradesh High Court · (1993) ACJ 710
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1992
380 judgments · page 8 of 19
High Courts01 Sept 1992Allowed
Dhani Ram and Another Vs Gurdip Singh and Others
Madhya Pradesh High Court · (1993) ACJ 49
Motor Vehicles Act, 1988 — Section 166
High Courts28 Aug 1992
United India Insurance Co. Ltd. Vs Ratan Singh and Others
Madhya Pradesh High Court · (1993) ACJ 1219 : AIR 1993 MP 197 : (1992) JLJ 628 : (1992) 2 MPJR 184 : (1993) MPLJ 215
Insurance Act, 1938 — Section 64CB, 64VBMotor Vehicles Act, 1988 — Section 149, 168Negotiable Instruments Act, 1881 (NI) — Section 13, 6
High Courts28 Aug 1992
United India Insurance Company Ltd. Vs Ratan Singh and others
Madhya Pradesh High Court · (1993) MPLJ 215
Motor Vehicles Act, 1988 — Section 140
High Courts27 Aug 1992Dismissed
Shri Krishan Das Agrawal Vs Kanhaiyalal
Madhya Pradesh High Court · (1992) 2 MPJR 272 : (1993) 38 MPLJ 168 : (1993) MPLJ 168
Qanoon Haqshafa Riyasat Gwalior, 1992 — Section 3
High Courts26 Aug 1992
United India Insurance Co. Ltd. Vs Babulal and Others
Madhya Pradesh High Court · (1993) ACJ 1100
Motor Vehicles Act, 1939 — Section 95(2)(b)
High Courts24 Aug 1992Dismissed
Municipal Council, Guna Vs Ghasilal
Madhya Pradesh High Court · (1992) 2 MPJR 320
Criminal Procedure Code, 1973 (CrPC) — Section 463(2), 468(2)(a)Madhya Pradesh Municipalities Act, 1961 — Section 313
High Courts20 Aug 1992Dismissed
Keshav Niwas Saxena Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1993) 38 MPLJ 181 : (1993) MPLJ 181
Constitution of India, 1950 — Article 16
High Courts20 Aug 1992Allowed
Heera Tripathi Vs Nageshwar Prasad Tripathi
Madhya Pradesh High Court · (1993) 1 DMC 115
Civil Procedure Code, 1908 (CPC) — Section 151, 24Hindu Marriage Act, 1955 — Section 21A
High Courts20 Aug 1992Allowed
Mohd. Hanif Vs State of M.P. and Another
Madhya Pradesh High Court · (1993) JLJ 292
Criminal Procedure Code, 1973 (CrPC) — Section 311, 315Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Aug 1992
Munshi Khan Vs Mayadevi
Madhya Pradesh High Court · AIR 1993 MP 98 : (1993) 38 MPLJ 933 : (1993) MPLJ 933
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 17Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(4), 12(5), 12(6)
High Courts19 Aug 1992
Praveen Malpani Vs M. D'Costa
Madhya Pradesh High Court · (1994) 39 MPLJ 669 : (1994) MPLJ 669
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts18 Aug 1992
Munshi Khan Vs Maya Devi
Madhya Pradesh High Court · (1992) 2 MPJR 101
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f), 12(4)
High Courts18 Aug 1992Dismissed
Pavan Madhushala Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1992) 2 MPJR 435 : (1993) 38 MPLJ 29 : (1993) MPLJ 29
Madhya Pradesh General Sales Tax Act, 1958 — Section 37
High Courts18 Aug 1992
Purshottum Kumar Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1993) 38 MPLJ 71 : (1993) MPLJ 71
Army Act, 1950 — Section 153, 41Army Rules, 1954 — Rule 69, 70, 72Constitution of India, 1950 — Article 226, 72
High Courts18 Aug 1992Allowed
Gajraj Singh and Others Vs Ram Kumar and Others
Madhya Pradesh High Court · AIR 1992 MP 316 : (1993) 38 MPLJ 52 : (1993) MPLJ 52
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, Order 43 Rule 1
High Courts17 Aug 1992Dismissed
Bala Prasad Rajoriya Vs Madhya Pradesh Electricity Board and Others
Madhya Pradesh High Court · (1992) 2 MPJR 192 : (1993) 38 MPLJ 7 : (1993) MPLJ 7
Constitution of India, 1950 — Article 14, 226, 311Electricity (Supply) Act, 1948 — Section 78A, 79Madhya Pradesh Electricity Board Regulations — Regulation 10, 5
High Courts12 Aug 1992Allowed
Bank of Baroda Vs Collector of Indore and Others
Madhya Pradesh High Court · (1995) 82 CompCas 580 : (1993) CriLJ 3503 : (1992) 2 MPJR 384 : (1993) 38 MPLJ 90 : (1993) MPLJ 90
Essential Commodities Act, 1955 — Section 6A
High Courts11 Aug 1992
New India Assurance Co. Ltd. Vs Niraj and Another
Madhya Pradesh High Court · (1993) 1 ACC 354 : (1993) ACJ 1278
High Courts11 Aug 1992
New India Assurance Co. Ltd. Vs Mahila Munnidevi and Others
Madhya Pradesh High Court · (1992) 37 MPLJ 879 : (1992) MPLJ 879
General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 166