High Courts22 Oct 1992
United India Insurance Co. Ltd. and Another Vs Lalji Singh and Another
Madhya Pradesh High Court · (1993) ACJ 704
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1992
380 judgments · page 5 of 19
High Courts22 Oct 1992Dismissed
Bharat Singh Vs Harijan Kalyan Vibhag
Madhya Pradesh High Court · (1993) ILR (MP) 339 : (1992) 2 MPJR 418 : (1993) 38 MPLJ 49 : (1993) MPLJ 49
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(1)Penal Code, 1860 (IPC) — Section 341, 376, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1)
High Courts22 Oct 1992Allowed
Rajendra Kumar Vs Amita
Madhya Pradesh High Court · (1994) 1 DMC 211
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts22 Oct 1992Dismissed
Kawarlal Limbaji Gari and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1993) 1 MPJR 63 : (1993) 38 MPLJ 96 : (1993) MPLJ 96
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)
High Courts21 Oct 1992
Laxminarayan Vs Jambu Dal Mills and Others
Madhya Pradesh High Court · (1993) JLJ 117
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 6 Rule 17, 6Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 13, 13(2), 13(4)
High Courts20 Oct 1992
M.P.S.R.T.C. Vs Meharban Singh and Others
Madhya Pradesh High Court · (1993) 2 LLJ 234 : (1993) 38 MPLJ 131 : (1993) MPLJ 131
Madhya Pradesh Industrial Relations (Amendment) Ordinance, 1976 — Section 5
High Courts20 Oct 1992Dismissed
Madan Lal and Others Vs Daulat Ram and Others
Madhya Pradesh High Court · (1993) 2 MPJR 236
Arbitration Act, 1940 — Section 39
High Courts17 Oct 1992Dismissed
Aditya Ballabh Tripathi and Others Vs Shri Krishna Singh Rathore and Another
Madhya Pradesh High Court · (1993) 38 MPLJ 251 : (1993) MPLJ 251
Constitution of India, 1950 — Article 19(1)Contempt of Courts Act, 1971 — Section 15(1)
High Courts17 Oct 1992
The State of Madhya Pradesh Vs Seth Gowardhandas Maheshwari
Madhya Pradesh High Court · AIR 1993 MP 70 : (1993) 1 MPJR 106 : (1993) 38 MPLJ 536 : (1993) MPLJ 536
Civil Procedure Code, 1908 (CPC) — Section 2(2), 2(9)Court Fees Act, 1870 — Article 11, 1A, 8Land Acquisition Act, 1894 — Section 26, 26(2), 26(4), 54
High Courts16 Oct 1992Dismissed
Harprasad Santore Vs Anita Santore
Madhya Pradesh High Court · (1993) 1 DMC 27
Hindu Marriage Act, 1955 — Section 12(1)
High Courts16 Oct 1992Dismissed
Ramesh Kumar Vs Kalpana
Madhya Pradesh High Court · (1993) 1 DMC 13
Criminal Procedure Code, 1973 (CrPC) — Section 97Hindu Marriage Act, 1955 — Section 13(1)
High Courts16 Oct 1992Allowed
Fizabai and Others Vs Nemichand and Others
Madhya Pradesh High Court · (1993) 1 ACC 656 : (1994) ACJ 249 : AIR 1993 MP 79 : (1992) 2 MPJR 333 : (1993) 38 MPLJ 38 : (1993) MPLJ 38
Evidence Act, 1872 — Section 3Fatal Accidents Act, 1855 — Section 1AMadhya Pradesh Motor Vehicles Rules, 1994 — Rule 277
High Courts16 Oct 1992Dismissed
Shri Ram Singh and Another Vs Sarvodaya Kamgar and Karigaron ki Sahakari Sanstha Ltd. and Others
Madhya Pradesh High Court · AIR 1993 MP 153
Constitution of India, 1950 — Article 226Madhya Pradesh Minor Minerals Rules, 1961 — Rule 32B, 5Mines and Minerals (Development and Regulation) Act, 1957 — Section 15(1), 15(1A)
High Courts16 Oct 1992Dismissed
Ram Singh Makrand Singh Tomar and Another Vs Sarvodaya Kamgar and Karigaron Ki Sahakari Sanstha Ltd. and Others
Madhya Pradesh High Court · (1992) 37 MPLJ 938 : (1992) MPLJ 938
Madhya Pradesh Minor Minerals Rules, 1961 — Rule 32B, 5
High Courts15 Oct 1992Allowed
Brijesh Kumar Sharma Vs Mohanlal Goyal
Madhya Pradesh High Court · (1993) 1 MPJR 126
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(c)
High Courts15 Oct 1992
Rameshwar and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1993) CriLJ 2004
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Oct 1992
Brij Mohan Gupta Vs Premchand Jain and Others
Madhya Pradesh High Court · (1993) ILR (MP) 92 : (1993) 38 MPLJ 183 : (1993) MPLJ 183
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(2), Order 16 Rule 1(3), Order 16 Rule 1A
High Courts15 Oct 1992Allowed
Madhya Pradesh State Road Transport Corporation Vs The State Transport Appellate Tribunal, Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1993 MP 95 : (1993) 38 MPLJ 193 : (1993) MPLJ 193
Motor Vehicles Act, 1988 — Section 102, 102(2), 104
High Courts15 Oct 1992Dismissed
New India Assurance Co. Ltd. Vs Ramdeen and Others
Madhya Pradesh High Court · (1993) ACJ 1294
Motor Vehicles Act, 1939 — Section 110B, 92A