COURT ARCHIVE

Madhya Pradesh High Court judgments, 1992

380 judgments · page 3 of 19

High Courts20 Nov 1992

Naraindas (since deceased) by LRs. Vs Bhagwandas (since deceased) by LRs. and Others

Madhya Pradesh High Court · (1993) 38 MPLJ 1005 : (1993) MPLJ 1005

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 47 Rule 1, Order 5 Rule 2, Order 9 Rule 13Contract Act, 1872 — Section 23

Read judgment

High Courts19 Nov 1992

Narendra Pal Singh Rana Vs Padamchand Jain and Others

Madhya Pradesh High Court · (1993) ACJ 541

Read judgment

High Courts19 Nov 1992Allowed

State of Madhya Pradesh and Another Vs Gyasiram and Others

Madhya Pradesh High Court · AIR 1993 MP 155 : (1993) 38 MPLJ 503 : (1993) MPLJ 503

Civil Procedure Code, 1908 (CPC) — Section 9Madhya Pradesh Land Revenue Code, 1959 — Section 57, 57(1), 57(2), 57(3)

Read judgment

High Courts18 Nov 1992Dismissed

Usha Vs Laxmi Narayan Nagaich

Madhya Pradesh High Court · (1993) 1 DMC 272

Hindu Marriage Act, 1955 — Section 13(1)

Read judgment

High Courts17 Nov 1992

Govindrao and Others Vs Bhavarlal and Others

Madhya Pradesh High Court · (1992) 11 MP CK 0047

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)(e), 2, 2(1)(e), 2(e)

Read judgment

High Courts17 Nov 1992Allowed

Narayan Prasad Vs State of M.P.

Madhya Pradesh High Court · (1992) 2 MPJR 402

Penal Code, 1860 (IPC) — Section 302

Read judgment

High Courts17 Nov 1992

Om Prakash and Another Vs Madhavrao and Others

Madhya Pradesh High Court · (1993) ACJ 400

Read judgment

High Courts17 Nov 1992Allowed

Kishanlal Vs Asgarali and Others

Madhya Pradesh High Court · (1993) ACJ 546

Read judgment

High Courts17 Nov 1992Allowed

Tulsiram Malani Vs State of M.P. and Others

Madhya Pradesh High Court · (1993) CriLJ 1165 : (1992) ILR (MP) 295 : (1993) 1 MPJR 360

Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 154(2), 156, 157

Read judgment

High Courts17 Nov 1992Dismissed

Kailash Vs Vidhyabai and Another

Madhya Pradesh High Court · (1993) 1 DMC 594

Criminal Procedure Code, 1973 (CrPC) — Section 125

Read judgment

High Courts17 Nov 1992Allowed

Akila Vs Shafi Mohammed

Madhya Pradesh High Court · (1993) 1 DMC 581 : (1993) ILR (MP) 162 : (1993) 38 MPLJ 175 : (1993) MPLJ 175

Dissolution of Muslim Marriages Act, 1939 — Section 2

Read judgment

High Courts14 Nov 1992

Partap Steel Rolling Mills Ltd. Vs C.E.G.A.T.

Madhya Pradesh High Court · (1993) 41 ECC 282 : (1993) 45 ECR 366 : (1993) 67 ELT 216

Central Excises and Salt Act, 1944 — Section 35

Read judgment

High Courts13 Nov 1992Allowed

Malkhandas Vs Om Prakash and Others

Madhya Pradesh High Court · AIR 1993 MP 126 : (1993) 38 MPLJ 98 : (1993) MPLJ 98

Madhya Pradesh Municipal Corporation Act, 1956 — Section 307(5)

Read judgment

High Courts13 Nov 1992

Kaushal Kumar and Others Vs Indore Municipal Corporation and Others

Madhya Pradesh High Court · (1992) 2 MPJR 437 : (1993) 38 MPLJ 228 : (1993) MPLJ 228

Criminal Procedure Code, 1973 (CrPC) — Section 2Madhya Pradesh Municipal Corporation Act, 1956 — Section 302, 303, 304, 305, 307

Read judgment

High Courts12 Nov 1992

M.P. Electricity Board Vs Bhona

Madhya Pradesh High Court · (1993) 2 ACC 121 : (1994) ACJ 58

Read judgment

High Courts12 Nov 1992

Bangali Raje and Others Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (1993) JLJ 523 : (1994) 39 MPLJ 602

Industrial Disputes (Central) Rules, 1957 — Rule 38, 39, 40, 41, 41(1)Industrial Disputes Act, 1947 — Section 3, 3(1)

Read judgment

High Courts12 Nov 1992

Raj Kumari and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1993) ILR (MP) 143 : (1992) 2 MPJR 347 : (1993) 38 MPLJ 465 : (1993) MPLJ 465

Madhya Pradesh Public Trust Act, 1951 — Section 5, 6, 7, 8

Read judgment

High Courts12 Nov 1992Allowed

Satish Kumar Vs Shashi Prabha

Madhya Pradesh High Court · (1994) 2 DMC 406 : (1993) 1 DMC 431

Hindu Marriage Act, 1955 — Section 13(1)

Read judgment

High Courts11 Nov 1992Dismissed

Ramsewak Sharma Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (1993) 1 MPJR 197

Criminal Procedure Code, 1973 (CrPC) — Section 438

Read judgment

High Courts11 Nov 1992Dismissed

Umesh Kumar Tiwari Vs Shashi Tiwari

Madhya Pradesh High Court · (1993) 1 DMC 230

Hindu Marriage Act, 1955 — Section 13(1)

Read judgment