High Courts09 Nov 1992Dismissed

Damanlal Vs Inderchand

Madhya Pradesh High Court · (1993) 1 MPJR 242

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f)
High Courts04 Nov 1992Allowed

Sanjay Mishra Vs Miss Eveline Jobe

Madhya Pradesh High Court · AIR 1993 MP 54

Civil Procedure Code, 1908 (CPC) — Section 9Hindu Marriage Act, 1955 — Section 5, 7Special Marriage Act, 1954 — Section 15, 24(2), 31(1)