High Courts16 Feb 1990
M.P. Junior Engineers' Association and Sangarsh Samiti and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (1990) MPJR 282
Gazetted Service Rules, 1968 — Rule 7(b)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1990
407 judgments · page 18 of 21
High Courts16 Feb 1990Dismissed
Sobaran Singh Vs State of M.P.
Madhya Pradesh High Court · (1990) JLJ 292
Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Feb 1990Dismissed
National Insurance Co., Jabalpur Vs Sadhelal and Another
Madhya Pradesh High Court · (1990) 2 ACC 499 : (1991) ACJ 1024 : AIR 1990 MP 383 : (1990) 35 MPLJ 835 : (1990) MPLJ 835
Motor Vehicles Act, 1939 — Section 92A
High Courts15 Feb 1990Dismissed
National Insurance Co. Vs Smt. Savitri Bai @ Vaishakhia Bai and Others
Madhya Pradesh High Court · (1991) 2 ACC 456 : (1992) ILR (MP) 352 : (1990) JLJ 664 : (1990) MPJR 362 : (1991) 36 MPLJ 46 : (1991) MPLJ 46
Motor Vehicles Act, 1939 — Section 92A
High Courts15 Feb 1990Dismissed
National Insurance Co. Ltd. Vs Savitri Bai alias Vaishakhia Bai and Others
Madhya Pradesh High Court · (1991) ACJ 540
Motor Vehicles Act, 1988 — Section 92A
High Courts14 Feb 1990
Khuman Singh Vs Nathuram
Madhya Pradesh High Court · (1992) ILR (MP) 469 : (1991) JLJ 348 : (1991) MPJR 123
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Evidence Act, 1872 — Section 116Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(4), 13(2)
High Courts14 Feb 1990Allowed
Bhaskar Singh Raghuvanshi Vs Harveer Singh Raghuvanshi and Others
Madhya Pradesh High Court · (1992) ILR (MP) 1 : (1991) MPLJ 557
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 2(1)
High Courts14 Feb 1990Dismissed
Abdul Majid Vs Kamrunnisa Majid
Madhya Pradesh High Court · (1990) CriLJ 2799
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1), 5, 7
High Courts14 Feb 1990Allowed
Union Bank of India Vs M/s Shiv Dall Mill and Others
Madhya Pradesh High Court · (1990) 02 MP CK 0015
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Feb 1990Allowed
Mrs. Savita Naga Vs Pradeep Kumar Naga
Madhya Pradesh High Court · (1991) MPJR 373
Hindu Marriage Act, 1955 — Section 10, 13, 9
High Courts13 Feb 1990
Commissioner of Income Tax Vs Shri Manakram
Madhya Pradesh High Court · (1990) 183 ITR 382 : (1990) MPLJ 727 : (1990) 53 TAXMAN 448
Income Tax Act, 1961 — Section 2(45), 2(7), 5, 64(1)
High Courts13 Feb 1990Allowed
Dr. N.G. Rathi Vs Ravishankar University and The Executive Council, Ravishankar University
Madhya Pradesh High Court · (1991) 36 MPLJ 60 : (1991) MPLJ 60
Constitution of India, 1950 — Article 226Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 44
High Courts13 Feb 1990
COMMISSIONER OF INCOME TAX Vs NANAKRAM.
Madhya Pradesh High Court · (1991) 95 CTR 269 : (1992) ILR (MP) 151 : (1990) 35 MPLJ 727 : (1990) MPLJ 727
Income Tax Act, 1961 — Section 139, 2, 256, 5, 64
High Courts09 Feb 1990
Durg Transport Co. Pvt. Ltd. Vs Commissioner for Workmen's Compensation cum Labour Court
Madhya Pradesh High Court · (1989) 1 ACC 686 : (1991) ACJ 595
Employees Compensation Act, 1923 — Section 30
High Courts09 Feb 1990Allowed
Geeta Bai Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1991) 2 DMC 564
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 302
High Courts09 Feb 1990Dismissed
Managing Director, Durg Transport Co. Pvt. Ltd. Vs Commissioner for Workmen's Compensation-cum-Labour Court and Others
Madhya Pradesh High Court · (1991) ACJ 595 : (1995) 3 LLJ 238 : (1990) MPJR 302 : (1990) 35 MPLJ 547 : (1990) MPLJ 547
Motor Vehicles Act, 1939 — Section 94, 95Workmens Compensation Act, 1923 — Section 3
High Courts09 Feb 1990Dismissed
Prahlad Dass Verma and Others Vs Padma Bai
Madhya Pradesh High Court · (1991) 36 MPLJ 49 : (1991) MPLJ 49
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(2)
High Courts09 Feb 1990
Sheela and Others Vs Nanku Singh and Another
Madhya Pradesh High Court · (1990) 2 ACC 467 : (1991) ACJ 497
High Courts09 Feb 1990Allowed
Sadhelal Vs Jagjeet Singh and Another
Madhya Pradesh High Court · (1993) ACJ 442
Motor Vehicles Act, 1988 — Section 110CC, 92A
High Courts09 Feb 1990
M.D. Durg Transport Co. (P) LTD. Vs Commissioner For Workman's Compensation and Others
Madhya Pradesh High Court · (1992) 1 ACC 122
Employees Compensation Act, 1923 — Section 30