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Madhya Pradesh High Court judgments, 1990

407 judgments · page 17 of 21

High Courts01 Mar 1990Allowed

Bhagatram and Others Vs State of M.P.

Madhya Pradesh High Court · (1990) CriLJ 2407 : (1990) JLJ 329

Criminal Procedure Code, 1973 (CrPC) — Section 154, 162(1), 162(2)Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 294
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High Courts28 Feb 1990

Commissioner of Sales Tax Vs Uttam Construction Co.

Madhya Pradesh High Court · (1990) 78 STC 308

Madhya Pradesh Entry Tax Act, 1976 — Section 13Madhya Pradesh General Sales Tax Act, 1958 — Section 17, 17(1), 17(3), 7Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 — Section 13
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High Courts28 Feb 1990Dismissed

Hafiz Mohammad Vs Masoodbi

Madhya Pradesh High Court · AIR 1991 MP 23 : (1980) ILR (MP) 1185 : (1991) 36 MPLJ 161 : (1991) MPLJ 161

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)Transfer of Property Act, 1882 — Section 109, 5
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High Courts28 Feb 1990Dismissed

Hafiz Mohammad Vs Masood Bi

Madhya Pradesh High Court · (1990) JLJ 594

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)Transfer of Property Act, 1882 — Section 109, 5, 54, 55
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