High Courts21 Jul 1986Allowed

Hariram Soni Vs Smt. Sushila

Madhya Pradesh High Court · (1988) MPLJ 585

Madhya Pradesh General Clauses Act, 1957 — Section 114Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a)
High Courts17 Jul 1986

Krishnagopal Vs Purushottam and Another

Madhya Pradesh High Court · (1987) CriLJ 1946 : (1986) 31 MPLJ 511 : (1986) MPLJ 511

Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 341Penal Code, 1860 (IPC) — Section 182, 191, 193, 211, 406
High Courts17 Jul 1986

Premabai and Others Vs Hukum Chand

Madhya Pradesh High Court · (1993) 1 DMC 362 : (1988) ILR (MP) 255 : (1992) 37 MPLJ 60 : (1992) MPLJ 60

Civil Procedure Code, 1908 (CPC) — Section 11Hindu Succession Act, 1956 — Section 14