High Courts01 Aug 1986
Girjashankar Tiwari Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1987) CriLJ 1361
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1986
391 judgments · page 8 of 20
High Courts01 Aug 1986
National Insurance Co. Ltd. Vs Kailash Kumari and Others
Madhya Pradesh High Court · (1987) 1 ACC 5 : (1986) ACJ 1155
Motor Vehicles Act, 1988 — Section 95, 95(1)
High Courts01 Aug 1986Allowed
Sobran Singh Darshan Singh Vs Deendayal Goel
Madhya Pradesh High Court · (1987) MPLJ 568
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A
High Courts01 Aug 1986Dismissed
Hridayeshwar Singh Chauhan Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1987) JLJ 566 : (1986) MPLJ 605
Madhya Pradesh Panchayat Act, 1981 — Section 32, 37(2), 81
High Courts01 Aug 1986
Chhabda Bus Service Sendhwa Vs Rang Pancham and Others
Madhya Pradesh High Court · (1986) 2 ACC 552
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 110D
High Courts01 Aug 1986
Kishanlal Moolchand Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 57 CTR 285 : (1987) 166 ITR 449
Income Tax Act, 1961 — Section 62(2), 64
High Courts01 Aug 1986
Khandelwal Oil Industries Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 163 ITR 835
Income Tax Act, 1961 — Section 256(2)
High Courts30 Jul 1986Dismissed
Mahavir Kumar Vs Phoolchand and another
Madhya Pradesh High Court · (1987) MPLJ 124
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13, 13(1), 13(2), 13(6), 31
High Courts30 Jul 1986Dismissed
President, Iron Ore and Mining Works Cooperative Society Vs Mungai Bai and Others
Madhya Pradesh High Court · (1987) ACJ 546
Workmens Compensation Act, 1923 — Section 12, 30
High Courts29 Jul 1986Allowed
Punamchand Mali Vs Chandanbai Mali and another
Madhya Pradesh High Court · (1987) MPLJ 87
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 448
High Courts29 Jul 1986Dismissed
Madan Gopal and another Vs Smt. Ramjiwanibai and others
Madhya Pradesh High Court · (1986) JLJ 806
Succession Act, 1925 — Section 57(b)
High Courts29 Jul 1986
State of Madhya Pradesh Vs Punamchand and Others
Madhya Pradesh High Court · (1987) CriLJ 1232
Criminal Procedure Code, 1973 (CrPC) — Section 2, 200, 202, 238, 239
High Courts29 Jul 1986
Narayandas Vs The State of M.P.
Madhya Pradesh High Court · (1987) CriLJ 434 : (1987) ILR (MP) 461
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7
High Courts28 Jul 1986
Commissioner of Wealth-tax Vs Lachmandas Bhatia
Madhya Pradesh High Court · (1987) 163 ITR 586 : (1987) 32 TAXMAN 604
Wealth Tax Rules, 1957 — Rule 1BB
High Courts28 Jul 1986
Commissioner of Sales Tax Vs Nathani Brothers
Madhya Pradesh High Court · (1987) 64 STC 194
Madhya Pradesh General Sales Tax Act, 1958 — Entry 6, 44(1)
High Courts28 Jul 1986
Arya Confectionary Works Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 163 ITR 840 : (1987) 32 TAXMAN 167
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts28 Jul 1986Dismissed
Pritam Singh Amar Singh and Co. Vs Assistant Sales Tax Officer and Another
Madhya Pradesh High Court · (1987) 65 STC 270
Constitution of India, 1950 — Article 226
High Courts28 Jul 1986
Parsi Zorastrian Anjuman Trust Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1987) 34 TAXMAN 82
Income Tax Act, 1961 — Section 11, 11(1), 11(1)(a), 11(2), 2(45)
High Courts26 Jul 1986
Commissioner of Income Tax Vs Prakashchandra Basantilal
Madhya Pradesh High Court · (1987) 59 CTR 203 : (1986) 162 ITR 536
Income Tax Act, 1961 — Section 64, 64(1)
High Courts26 Jul 1986Allowed
Laxman Singh Vs State of M.P.
Madhya Pradesh High Court · (1986) JLJ 598