High Courts10 Jan 1986
Man Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1987) CriLJ 693 : (1987) 32 MPLJ 511 : (1987) MPLJ 511
Penal Code, 1860 (IPC) — Section 307, 34
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1986
391 judgments · page 20 of 20
High Courts09 Jan 1986
Mohan Rathor Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1986) CriLJ 1280
Penal Code, 1860 (IPC) — Section 299, 300, 307, 308, 34
High Courts08 Jan 1986
Rajendra Vs Bishambhar Nath and Others
Madhya Pradesh High Court · (1986) 1 ACC 379 : (1987) ACJ 23
Evidence Act, 1872 — Section 3
High Courts07 Jan 1986
Mittal Ice and Cold Storage Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 52 CTR 123 : (1986) 159 ITR 18 : (1986) 25 TAXMAN 1
Income Tax Act, 1961 — Section 32A, 32A(2)
High Courts07 Jan 1986
Anoop Singh Vs Inder Singh and Others
Madhya Pradesh High Court · (1986) 1 ACC 396 : (1987) ACJ 84
Motor Vehicles Act, 1939 — Section 110A
High Courts06 Jan 1986Dismissed
Mahendra Pal Singh Vs State of M. P. and others
Madhya Pradesh High Court · (1987) MPLJ 500
Madhya Pradesh Shashkiya Sewak (Adhiwarshik-Aaya) Adhiniyam, 1967 — Section 2
High Courts06 Jan 1986
Commissioner of Income Tax Vs H.H. Maharaja Sahib Shri Lokendra Singhji
Madhya Pradesh High Court · (1986) 51 CTR 146 : (1986) 162 ITR 93 : (1986) 25 TAXMAN 66
Income Tax Act, 1961 — Section 2(14), 45, 49, 55, 55(2)
High Courts06 Jan 1986Allowed
Shyamsunder and Another Vs Bhanwarlal
Madhya Pradesh High Court · AIR 1986 MP 161 : (1986) 31 MPLJ 63 : (1986) MPLJ 67
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(11)
High Courts06 Jan 1986Dismissed
Satish Bhandari (Dr.) Vs State of M.P. and Others
Madhya Pradesh High Court · (1986) JLJ 234
Constitution of India, 1950 — Article 309Madhya Pradesh Public Service Commission (Limitation of Functions) Regulations 1957 — Regulation 5
High Courts06 Jan 1986
Shyamsunder and another Vs Bhanwarlal
Madhya Pradesh High Court · (1986) JLJ 758
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)(a)
High Courts01 Jan 1986Allowed
Mohammad Umar Vs State
Madhya Pradesh High Court · (1986) 9 ECC 223 : (1986) 26 ELT 724
Central Excises and Salt Act, 1944 — Section 9Penal Code, 1860 (IPC) — Section 458, 468, 471