High Courts27 Jan 1986
Commissioner of Income Tax Vs Perfect Pottery Co. Ltd.
Madhya Pradesh High Court · (1986) 54 CTR 363 : (1989) 175 ITR 562
Income Tax Act, 1961 — Section 215, 256, 80JIncome Tax Rules, 1962 — Rule 19A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1986
391 judgments · page 19 of 20
High Courts25 Jan 1986
Ashok Kumar Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 53 CTR 226 : (1986) 160 ITR 497 : (1987) 30 TAXMAN 389
Income Tax Act, 1961 — Section 69A
High Courts25 Jan 1986
Manager, North Chandameta Colliery Parasia Vs Basanti Bai
Madhya Pradesh High Court · (1986) 2 ACC 102
Employees Compensation Act, 1923 — Section 30Limitation Act, 1963 — Section 12
High Courts25 Jan 1986
Commissioner of Income Tax Vs S.S. Ratanchand Bholanath
Madhya Pradesh High Court · (1986) 53 CTR 384 : (1986) ILR (MP) 361 : (1986) 160 ITR 500 : (1986) 29 TAXMAN 347
Income Tax Act, 1961 — Section 37Madhya Pradesh General Sales Tax Act, 1958 — Section 17(3)
High Courts24 Jan 1986
Jandel Singh Vs Union of India and Others
Madhya Pradesh High Court · (1987) CriLJ 1387 : (1987) JLJ 497 : (1987) 32 MPLJ 100 : (1987) MPLJ 100
Army Act, 1950 — Section 167, 179, 182, 189Constitution of India, 1950 — Article 14, 161, 21, 22, 33Criminal Procedure Code, 1973 (CrPC) — Section 432, 433
High Courts24 Jan 1986
Sobhagmal Phoolchand Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 53 CTR 387 : (1987) 166 ITR 541
Income Tax Act, 1961 — Section 40
High Courts24 Jan 1986
Commissioner of Income Tax Vs Radheshyam Garg
Madhya Pradesh High Court · (1986) 26 TAXMAN 209
Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)(c)
High Courts23 Jan 1986
Municipal Council Vs Madanlal Verma
Madhya Pradesh High Court · (1987) CriLJ 1641 : (1986) 31 MPLJ 232
Evidence Act, 1872 — Section 68Prevention of Food Adulteration Act, 1954 — Section 10, 16
High Courts23 Jan 1986
The New India Assurance Co. Ltd. Vs Mohinder Singh and Another
Madhya Pradesh High Court · (1986) 1 ACC 465 : (1986) ACJ 1101
Employees Compensation Act, 1923 — Section 30
High Courts22 Jan 1986
Mooiji Jatmal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 53 CTR 388 : (1986) 160 ITR 475
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts22 Jan 1986
Vineet Talkies Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 53 CTR 302 : (1986) 160 ITR 468
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts20 Jan 1986
National Insurance Company Ltd. Vs Sanjeeda Bi
Madhya Pradesh High Court · (1986) 2 ACC 38
Motor Vehicles Act, 1988 — Section 110D
High Courts20 Jan 1986
State of M.P. Vs Kalyan and Others
Madhya Pradesh High Court · (1987) CriLJ 209
Criminal Procedure Code, 1973 (CrPC) — Section 241, 242, 311Penal Code, 1860 (IPC) — Section 148, 323, 326
High Courts17 Jan 1986
Commissioner of Income Tax Vs Shriram Development Company
Madhya Pradesh High Court · (1986) 52 CTR 208 : (1986) 159 ITR 812
Income Tax Act, 1961 — Section 263
High Courts16 Jan 1986Dismissed
Regional Director, Karmachari Rajya Bima Nigam, Indore Vs M.P. Steel Fabricators, Raipur
Madhya Pradesh High Court · (1986) ILR (MP) 463 : (1988) MPLJ 44
Employees State Insurance Act, 1948 — Section 82
High Courts16 Jan 1986
Ramroop Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1987) CriLJ 1256
Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Jan 1986
Moolshankar Vs Ramgopal and Another
Madhya Pradesh High Court · (1986) 1 ACC 367
Motor Vehicles Act, 1988 — Section 110D
High Courts15 Jan 1986
Toran Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1987) CriLJ 1986 : (1987) 32 MPLJ 240
Penal Code, 1860 (IPC) — Section 366, 376
High Courts15 Jan 1986
Madhya Pradesh State Road Transport Corporation Vs Prem Bai and Others
Madhya Pradesh High Court · (1986) 1 ACC 536
High Courts15 Jan 1986
Nanne Khan Vs State of M.P.
Madhya Pradesh High Court · (1987) CriLJ 1403
Penal Code, 1860 (IPC) — Section 279, 304A