High Courts30 Jan 1985Allowed
Bharat Aluminium Company Ltd., Korba Vs Hukum Chand Stone and Lime Co., Katni
Madhya Pradesh High Court · (1985) JLJ 334 : (1985) MPLJ 179
Arbitration Act, 1940 — Section 17, 33, 39(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1985
420 judgments · page 20 of 21
High Courts30 Jan 1985
Smt. Dayabai Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1985) 48 CTR 143 : (1985) 154 ITR 248 : (1985) 23 TAXMAN 377
Income Tax Act, 1961 — Section 256(2)
High Courts30 Jan 1985
Lokendra Singh Rathore Vs Wealth-tax Officer and Another
Madhya Pradesh High Court · (1986) 51 CTR 60 : (1985) 155 ITR 629 : (1986) 27 TAXMAN 515
Wealth Tax Act, 1957 — Section 17, 17(1), 5(1)
High Courts29 Jan 1985
Commissioner of Income Tax Vs Bharatchandra Banjdeo
Madhya Pradesh High Court · (1985) 48 CTR 382 : (1985) ILR (MP) 375 : (1985) 154 ITR 236 : (1985) JLJ 324 : (1986) 27 TAXMAN 456
Income Tax Act, 1961 — Section 10(19A)
High Courts29 Jan 1985
Commissioner of Income Tax Vs Mahendra Kumar Sethiya
Madhya Pradesh High Court · (1987) 64 CTR 189
Income Tax Act, 1961 — Section 256(2)
High Courts28 Jan 1985
The New India Assurance Co. Ltd. Vs Ragdibai and Others
Madhya Pradesh High Court · (1985) 2 ACC 136
Employees Compensation Act, 1923 — Section 14
High Courts28 Jan 1985Dismissed
Asif Ali Vs Rahandomal
Madhya Pradesh High Court · AIR 1986 MP 143 : (1985) ILR (MP) 427 : (1987) 32 MPLJ 70 : (1987) MPLJ 70
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts28 Jan 1985Dismissed
New India Assurance Co. Ltd. Vs Bagdibai and Others
Madhya Pradesh High Court · (1986) 60 CompCas 930 : (1985) 51 FLR 121 : (1985) 30 MPLJ 114 : (1985) MPLJ 114
Motor Vehicles Act, 1939 — Section 55, 96Workmens Compensation Act, 1923 — Section 14, 95, 95(1), 96, 96(1)
High Courts28 Jan 1985Allowed
Hemchand Vs Premchand
Madhya Pradesh High Court · AIR 1986 MP 208 : (1985) ILR (MP) 436 : (1986) 31 MPLJ 97
Limitation Act, 1908 — Article 183
High Courts28 Jan 1985Allowed
Vinod Kumar Vs Santi Devi and Others
Madhya Pradesh High Court · AIR 1986 MP 19 : (1985) JLJ 559 : (1986) 31 MPLJ 684 : (1986) MPLJ 684
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12
High Courts28 Jan 1985Allowed
Rajendra Shukla Vs A.B. Qureshi and Others
Madhya Pradesh High Court · AIR 1986 MP 29 : (1985) ILR (MP) 202 : (1985) JLJ 372 : (1985) JLJ 370 : (1985) 30 MPLJ 140 : (1985) MPLJ 140
Madhya Pradesh Co-operative Societies Act, 1960 — Section 64(2)
High Courts28 Jan 1985Allowed
Hemchand Vs Premchand and Another
Madhya Pradesh High Court · (1986) JLJ 171
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Article 183
High Courts25 Jan 1985Allowed
Kilpest Private Ltd. Vs Shekhar Mehra
Madhya Pradesh High Court · (1987) 62 CompCas 717 : (1985) JLJ 382 : (1985) 30 MPLJ 160 : (1985) MPLJ 160
Companies Act, 1956 — Section 397, 398, 399(3), 433Limitation Act, 1963 — Article 137
High Courts24 Jan 1985Dismissed
State of M.P. Vs Badar Mohammad
Madhya Pradesh High Court · (1985) JLJ 479
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 12(1), 5
High Courts23 Jan 1985
Radhamani Dhakad Vs Sonu Balram
Madhya Pradesh High Court · (1986) JLJ 413 : (1986) MPLJ 581
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Jan 1985
Ashok Kumar Bais Vs Meera and Others
Madhya Pradesh High Court · (1985) 1 ACC 511
High Courts23 Jan 1985
Smt. Radhamani Vs Sonu
Madhya Pradesh High Court · (1986) CriLJ 1129 : (1985) ILR (MP) 443 : (1986) MPLJ 581
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Jan 1985
Commissioner of Income Tax Vs Princess Usha Trust
Madhya Pradesh High Court · (1985) 46 CTR 291 : (1985) 156 ITR 650 : (1985) 23 TAXMAN 502
Income Tax Act, 1922 — Section 60AIncome Tax Act, 1961 — Section 10, 10(19A)
High Courts23 Jan 1985
Nanalal Odhavji and Co. Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1985) 59 STC 100
Madhya Pradesh General Sales Tax Act, 1958 — Entry 5, 2(e)
High Courts23 Jan 1985Dismissed
Mahendra Kumar Jain Vs Dharamchand Jain
Madhya Pradesh High Court · (1986) JLJ 145 : (1986) MPLJ 80
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23E